High Courts17 Jun 2015Disposed off
Tarun Kumar Reang Vs Rakesh Debnath and Others
Tripura High Court · (2015) 06 TP CK 0082
COURT ARCHIVE
Tripura High Court judgments, 2015
578 judgments · page 17 of 29
High Courts17 Jun 2015Disposed off
Society of the Father of Holy Cross Moreau Community House Vs The State of Tripura and Others
Tripura High Court · (2015) 06 TP CK 0077
Constitution of India, 1950 - Article 227
High Courts17 Jun 2015Dismissed
Bhupendra Narayan Roy Vs The State of Tripura and Others
Tripura High Court · (2015) 06 TP CK 0073
High Courts17 Jun 2015Disposed off
Ranjan Bhattacharjee Vs The State of Tripura and Others
Tripura High Court · (2015) 06 TP CK 0032
High Courts17 Jun 2015Dismissed
Narayan Podder and Others Vs The State of Tripura
Tripura High Court · (2015) 06 TP CK 0007
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 397, 401Penal Code, 1860 (IPC) - Section 34, 403, 419, 420, 468
High Courts16 Jun 2015Partly Allowed
Janardhan Nath Vs The State of Tripura
Tripura High Court · (2015) 06 TP CK 0113
Criminal Procedure Code, 1973 (CrPC) - Section 161, 162, 164, 164(1), 313Evidence Act, 1872 - Section 25, 26Penal Code, 1860 (IPC) - Section 300, 302, 304
High Courts16 Jun 2015Allowed
Parimal Chakraborty Vs Maran Chandra Saha
Tripura High Court · (2015) 06 TP CK 0072
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 7Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 105
High Courts16 Jun 2015Dismissed
Paranananda Purkayastha Vs The State of Tripura and Others
Tripura High Court · (2015) 06 TP CK 0060
High Courts16 Jun 2015Dismissed
Tripur Polymer Private Limited Vs The State of Tripura and Others
Tripura High Court · (2015) 06 TP CK 0058
High Courts16 Jun 2015Disposed off
Anima Sarkar Vs Biswa Laxmi Debbarma and Others
Tripura High Court · (2015) 06 TP CK 0043
High Courts16 Jun 2015Disposed off
Uttam Kumar Saha Vs Sujit Nandi and Others
Tripura High Court · (2015) 06 TP CK 0025
High Courts16 Jun 2015Partly Allowed
The National Insurance Company Ltd. Vs Ranjit Kumar Das and Others
Tripura High Court · (2015) 06 TP CK 0024
Motor Vehicles Act, 1988 - Section 166
High Courts16 Jun 2015Partly Allowed
Pradip Datta Vs The State of Tripura and Others
Tripura High Court · (2015) 06 TP CK 0011
High Courts16 Jun 2015Dismissed
Abaima Mog and Others Vs The State of Tripura and Others
Tripura High Court · (2015) 06 TP CK 0009
Land Acquisition Act, 1894 - Section 4, 5, 6, 9
High Courts16 Jun 2015Allowed
Sahadeb Sutradhar Vs Abinash Nama and Others
Tripura High Court · (2015) 06 TP CK 0003
Motor Vehicles Act, 1988 - Section 166
High Courts15 Jun 2015Partly Allowed
State of Tripura and Others Vs Gopesh Ch. Barman and Others
Tripura High Court · (2015) 06 TP CK 0090
Land Acquisition Act, 1894 - Section 18, 4
High Courts15 Jun 2015Disposed off
Bharti Infratel Limited Vs The State of Tripura and Others
Tripura High Court · (2015) 06 TP CK 0074
Constitution of India, 1950 - Article 243X, 265Telegraph Act, 1885 - Section 10, 12
High Courts15 Jun 2015Dismissed
Dhaneswar Debbarma Vs The State of Tripura and Others
Tripura High Court · (2015) 06 TP CK 0042
High Courts15 Jun 2015Dismissed
Rajkumari Goala and Others Vs Laxmi Goala and Others
Tripura High Court · (2015) 06 TP CK 0012
Constitution of India, 1950 - Article 226, 227
High Courts15 Jun 2015Allowed
Gita Sarkar and Others Vs Ujala Das and Others
Tripura High Court · (2015) 06 TP CK 0008
Civil Procedure Code, 1908 (CPC) - Section 100, 96