High Courts30 Jun 2015Dismissed
Amar Nath Vs State of Tripura
Tripura High Court · (2015) 3 GLT 278
Criminal Procedure Code, 1973 (CrPC) - Section 313, 397, 401Penal Code, 1860 (IPC) - Section 326, 448
COURT ARCHIVE
Tripura High Court judgments, 2015
578 judgments · page 15 of 29
High Courts30 Jun 2015
Ashish Kumar Dey and Others Vs Food Corporation of India and Others
Tripura High Court · (2015) 3 GLT 274 : (2016) 41 STR 403 : (2015) 83 VST 113
Finance Act, 1994 - Section 65, 65(5), 66, 66(3), 68(1)Finance Act, 2000 - Section 116, 117
High Courts29 Jun 2015Dismissed
Sanjit Sukla Baidya Vs The State of Tripura
Tripura High Court · (2015) 06 TP CK 0098
Criminal Procedure Code, 1973 (CrPC) - Section 161, 251, 360, 397, 401Penal Code, 1860 (IPC) - Section 279, 304A
High Courts29 Jun 2015Dismissed
Gunendra Choudhury Vs Suman Debnath and Others
Tripura High Court · (2015) 06 TP CK 0076
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 34, 436
High Courts26 Jun 2015Allowed
Sunil Debnath Vs Head Geo-Physics, ONGC Ltd. and Others
Tripura High Court · (2015) 146 FLR 1103
Workmens Compensation Act, 1923 - Section 12, 12(1), 12(2), 17, 28
High Courts26 Jun 2015
Raju Ghosh and Others Vs Banamali Sinha and Others
Tripura High Court · (2015) 06 TP CK 0095
Constitution of India, 1950 - Article 215
High Courts26 Jun 2015Dismissed
Uttam Kumar Saha Vs Dhirendra Kumar Saha and Others
Tripura High Court · (2015) 06 TP CK 0039
Civil Procedure Code, 1908 (CPC) - Section 96Succession Act, 1925 - Section 276, 276(1)(b), 278, 299
High Courts25 Jun 2015Disposed off
Sankar Ranjan Bhattacharjee Vs The State of Tripura and Others
Tripura High Court · (2015) 06 TP CK 0099
High Courts25 Jun 2015Disposed off
Kiranmala Debbarma Vs Sankar Paul and Others
Tripura High Court · (2015) 06 TP CK 0035
High Courts24 Jun 2015
Anjana Pal (Saha) Vs The State of Tripura and Others
Tripura High Court · (2015) 06 TP CK 0096
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 173, 226, 227, 372, 482
High Courts24 Jun 2015Disposed off
Satyabrata Bhattacharjee Vs State of Tripura and Others
Tripura High Court · (2015) 06 TP CK 0056
Constitution of India, 1950 - Article 309Drugs and Cosmetics Act, 1940 - Section 20, 33F
High Courts24 Jun 2015Dismissed
Tapan Chandra Lodh and Others Vs The State of Tripura and Others
Tripura High Court · (2015) 06 TP CK 0055
High Courts24 Jun 2015Dismissed
Anup Kumar Das Vs Ananta Mitra and Others
Tripura High Court · (2015) 06 TP CK 0040
Civil Procedure Code, 1908 (CPC) - Section 100Criminal Procedure Code, 1973 (CrPC) - Section 161, 320Penal Code, 1860 (IPC) - Section 148, 149, 395, 506
High Courts23 Jun 2015Dismissed
Anima Poddar Vs The State of Tripura and Others
Tripura High Court · (2015) 06 TP CK 0111
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 323, 34, 342, 354, 375
High Courts23 Jun 2015Dismissed
Nihar Chandra Das and Others Vs The State of Tripura and Others
Tripura High Court · (2015) 06 TP CK 0061
High Courts23 Jun 2015Disposed off
Matilal Das and Others Vs Kshetra Mohan Das
Tripura High Court · (2015) 06 TP CK 0041
High Courts23 Jun 2015Partly Allowed
The National Insurance Company Ltd. Vs Ram Dulal Roy and Others
Tripura High Court · (2015) 06 TP CK 0038
High Courts23 Jun 2015Dismissed
Ranendu Majumder Vs The State of Tripura and Others
Tripura High Court · (2015) 06 TP CK 0015
High Courts22 Jun 2015Allowed
Dusap Pharmaceuticals Vs The State of Tripura and Others
Tripura High Court · (2015) 06 TP CK 0059
High Courts22 Jun 2015Dismissed
Hiralal Debnath Vs Biswajit Banik and Others
Tripura High Court · (2015) 06 TP CK 0037