High Courts06 Jul 2015Partly Allowed
Ranjana Sarkar (Das) Vs The Union of India and Others
Tripura High Court · (2015) 07 TP CK 0075
Land Acquisition Act, 1894 - Section 18, 34, 4, 54
COURT ARCHIVE
Tripura High Court judgments, 2015
578 judgments · page 14 of 29
High Courts06 Jul 2015Dismissed
Manik Chandra Dey Vs Nirmal Chandra Dey and Others
Tripura High Court · (2015) 07 TP CK 0026
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts06 Jul 2015Dismissed
Kalpana Debnath and Others Vs Parimal Bhowmik and Others
Tripura High Court · (2015) 07 TP CK 0025
High Courts06 Jul 2015Dismissed
Devi Rani Mura Sing Vs Narayan Ch. Saha and Others
Tripura High Court · (2015) 07 TP CK 0024
High Courts06 Jul 2015Dismissed
Prasanna Kapali and Others Vs Rabindra Kapali and Others
Tripura High Court · (2015) 07 TP CK 0012
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 9, Order 8 Rule 2, 100
High Courts04 Jul 2015Disposed off
Surjya Kanta Paul and Others Vs The State of Tripura and Others
Tripura High Court · (2015) 07 TP CK 0019
High Courts04 Jul 2015Disposed off
Nepal Chandra Ghosh Vs The Land Acquisition Collector and Others
Tripura High Court · (2015) 07 TP CK 0018
Land Acquisition Act, 1894 - Section 18, 4, 54, 6
High Courts04 Jul 2015Partly Allowed
State of Tripura and Others Vs Nirmalya Nandi and Others
Tripura High Court · (2015) 07 TP CK 0008
Land Acquisition Act, 1894 - Section 18, 4
High Courts04 Jul 2015Dismissed
The Commandant, BRO-755, BRTF(GREF) Vs Pradip Majumder and Others
Tripura High Court · (2015) 07 TP CK 0007
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 4Land Acquisition Act, 1894 - Section 54
High Courts04 Jul 2015Disposed off
Kalyan Debbarma Vs The State of Tripura and Others
Tripura High Court · (2015) 07 TP CK 0005
High Courts03 Jul 2015Dismissed
Sipra Banik and Others Vs Chairman-cum-Managing Director, Tripura State Electricity Corporation Limited and Others
Tripura High Court · (2016) 1 ACC 371 : AIR 2015 Tripura 90
Fatal Accidents Act, 1855 - Section 1A, 1-A, 2Limitation Act, 1963 - Section 6, 7
High Courts03 Jul 2015Dismissed
Dilip Kumar Chakraborty Vs The State of Tripura and Others
Tripura High Court · (2015) 07 TP CK 0011
High Courts03 Jul 2015Dismissed
Manik Nama Vs The State of Tripura and Others
Tripura High Court · (2015) 07 TP CK 0010
High Courts03 Jul 2015Allowed
Ahad Ali Vs The State of Tripura
Tripura High Court · (2015) 07 TP CK 0002
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 342, 343, 376, 376(1)
High Courts03 Jul 2015Allowed
Rajesh Vs The State of Tripura
Tripura High Court · (2015) 07 TP CK 0001
Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 164, 293, 313Evidence Act, 1872 - Section 114-A
High Courts02 Jul 2015Disposed off
Court on its own motion Vs Kamalendu Bikash Das and Others
Tripura High Court · (2015) 07 TP CK 0006
High Courts02 Jul 2015Dismissed
Ranjan Saha Vs Tapan Kumar Saha and Others
Tripura High Court · (2015) 07 TP CK 0004
Motor Vehicles Act, 1988 - Section 166
High Courts02 Jul 2015Dismissed
Abhijit Adhikari Vs Bimal Chandra Das and Others
Tripura High Court · (2015) 07 TP CK 0003
Motor Vehicles Act, 1988 - Section 166
High Courts01 Jul 2015Dismissed
Rita Das and Others Vs Pushpa Das and Others
Tripura High Court · (2015) 07 TP CK 0009
High Courts30 Jun 2015Dismissed
Kutub Ali Vs The State of Tripura and Others
Tripura High Court · (2015) 06 TP CK 0112