High Courts22 Jun 2015Allowed
Rakesh Poddar Vs Shilpi Majumder (Dey) and Others
Tripura High Court · (2015) 06 TP CK 0036
COURT ARCHIVE
Tripura High Court judgments, 2015
578 judgments · page 16 of 29
High Courts22 Jun 2015Disposed off
Nishu Nama and Others Vs Manju Saha and Others
Tripura High Court · (2015) 06 TP CK 0034
Constitution of India, 1950 - Article 227
High Courts19 Jun 2015Dismissed
The Tripura State Co-operative Bank Ltd. Vs Sukumar Das and Others
Tripura High Court · (2015) 06 TP CK 0097
Criminal Procedure Code, 1973 (CrPC) - Section 401, 401(4)Penal Code, 1860 (IPC) - Section 380, 420, 468, 471, 477A
High Courts19 Jun 2015Dismissed
State of Tripura and Others Vs Upendra Kumar Majumder and Others
Tripura High Court · (2015) 06 TP CK 0093
Land Acquisition Act, 1894 - Section 18, 4
High Courts19 Jun 2015Disposed off
Swapan Kr. Saha Vs The Union of India and Others
Tripura High Court · (2015) 06 TP CK 0091
Constitution of India, 1950 - Article 226Foreign Exchange Regulation Act, 1973 - Section 52
High Courts19 Jun 2015Disposed off
Dibyendu Bhowmik and Others Vs Sanjib Das and Others
Tripura High Court · (2015) 06 TP CK 0048
Penal Code, 1860 (IPC) - Section 406, 417, 418, 420
High Courts19 Jun 2015Dismissed
Parul Begam Vs The State of Tripura and Others
Tripura High Court · (2015) 146 FLR 482
Constitution of India, 1950 - Article 14, 16
High Courts18 Jun 2015Dismissed
Maloy Chandra Sinha Vs Asida Begam
Tripura High Court · (2015) 06 TP CK 0101
High Courts18 Jun 2015Dismissed
The Oriental Insurance Company Limited Vs Piyali Sarkar and Others
Tripura High Court · (2015) 06 TP CK 0100
High Courts18 Jun 2015Dismissed
Mihir Nath Vs The State of Tripura and Others
Tripura High Court · (2015) 06 TP CK 0094
Constitution of India, 1950 - Article 12, 226
High Courts18 Jun 2015
Ranjit Malakar Vs The State of Tripura
Tripura High Court · (2015) 06 TP CK 0092
Criminal Procedure Code, 1973 (CrPC) - Section 164, 164(5), 313Penal Code, 1860 (IPC) - Section 376(1), 376(2)(g)
High Courts18 Jun 2015Dismissed
State of Tripura and Others Vs Hangani Tripura and Others
Tripura High Court · (2015) 06 TP CK 0081
Land Acquisition Act, 1894 - Section 18, 23
High Courts18 Jun 2015
Coal Mines Associated Traders Vs The Additional Commissioner of Central Excise and Others
Tripura High Court · (2015) 06 TP CK 0057
Finance Act, 1994 - Section 65, 65(25b), 73
High Courts18 Jun 2015Allowed
Sukumar Das Vs Tripura Tribal Areas Autonomous District Council and Others
Tripura High Court · (2015) 06 TP CK 0031
Constitution of India, 1950 - Article 14, 226
High Courts18 Jun 2015Dismissed
Subrata Chakraborty Vs The State of Tripura and Others
Tripura High Court · (2015) 06 TP CK 0030
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4, 100
High Courts18 Jun 2015Disposed off
Mihir Majumder Vs Ranjit Debnath and Others
Tripura High Court · (2015) 06 TP CK 0013
High Courts18 Jun 2015Dismissed
Tara Sinha Vs The State of Tripura and Others
Tripura High Court · (2016) AIR (Tripura) 13
Constitution of India, 1950 - Article 226, 227
High Courts17 Jun 2015Disposed off
Pradip Chakraborty Vs The State of Tripura
Tripura High Court · (2015) 06 TP CK 0109
Criminal Procedure Code, 1973 (CrPC) - Section 313, 360, 397, 401, 482Penal Code, 1860 (IPC) - Section 307, 34, 498(A)
High Courts17 Jun 2015Dismissed
Subhas Lodh Vs The State of Tripura and Others
Tripura High Court · (2015) 06 TP CK 0102
High Courts17 Jun 2015
Rajesh Reang Vs Sunil Das and Others
Tripura High Court · (2015) 06 TP CK 0084