Tribunals and Commissions25 Jul 2019
M/s. Kusum Lata & Anr. Vs M/s. TDI Infrastructure Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0766
IBC, 2016-Section 7
COURT ARCHIVE
National Company Law Tribunal judgments
20,341 judgments · page 995 of 1,018
Tribunals and Commissions25 Jul 2019
Backbone Construction Pvt. Ltd. Vs JRCL Steel Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0767
IB Code-Section 9Companies Act
Tribunals and Commissions25 Jul 2019
Meghmani Industries Ltd. Vs Jaswant Rasayan Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0626
Insolvency & Bankruptcy Code, 2016-Section 9
Tribunals and Commissions25 Jul 2019
RPG Industrial Product Pvt. Ltd. Vs M/s Sahil International Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0627
Insolvency and Bankruptcy Code, 2016-Section 12
Tribunals and Commissions25 Jul 2019Allowed
Bank of Baroda Vs Decent Dia Jewels Private Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0768
Insolvency & Bankruptcy Code, 2016-Section 7, 7(2), 13, 14, 14(1), 31(1), 33Banking Regulation Act, 1949Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2), 13(4)
Tribunals and Commissions24 Jul 2019Dismissed
Mr. Rohit Kapur Vs Bharat Seats Ltd
National Company Law Tribunal · (2019) 07 NCLT CK 0769
IBC, 2016-Section 9I&B (Application to Adjudicating Authority) Rules, 2016-Rule 8
Tribunals and Commissions24 Jul 2019
Kavitha Surana (Liquidator) (Shri Veeraganapathi Steels Pvt Ltd) Vs Narayan Maheswari & Anr.
National Company Law Tribunal · (2019) 07 NCLT CK 0770
IBC-Section 60, 35
Tribunals and Commissions24 Jul 2019
CS Kavitha Surana (Liquidator) (Shri Veeraganapathi Steels Pvt Ltd)
National Company Law Tribunal · (2019) 07 NCLT CK 0771
IBC-Section 60
Tribunals and Commissions24 Jul 2019
M/s. Shruti Industries Vs M/s. Bevcon Wayors Pvt Ltd
National Company Law Tribunal · (2019) 07 NCLT CK 0772
IBC, 2016-Section 9I & B (AAA) Rules, 2016-Rule 6, 8
Tribunals and Commissions24 Jul 2019Allowed
Tricolite Electrical Industries Limited Vs HBN Homes Colonisers Private Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0773
Insolvency and Bankruptcy Code, 2016-Section 8, 8(2), 9, 9(2), 9(3)(b), 9(4), 9(5), 14, 14(1)(a)(b)(c)&(d), 14(4), 15, 17, 18, 19, 20 & 21Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 5, 6Companies Act, 1956
Tribunals and Commissions24 Jul 2019
Bank Of India Vs Basic India Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0774
Insolvency & Bankruptcy Code, 2016-Section 25(2)(j)Passport Act, 1967-Section 10, 10(3), 10(3)(e), 10ANCLT Rules, 2016-Rule 11
Tribunals and Commissions24 Jul 2019Dismissed
Neueon Towers Ltd Vs Icon Commodities Ltd
National Company Law Tribunal · (2019) 07 NCLT CK 0775
IBC-Section 9
Tribunals and Commissions24 Jul 2019Allowed
M/s. Nuvoco Vistas Corporation Limited Vs M/s. Shilpraj Developers Private Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0776
Insolvency and Bankruptcy Code, 2016-Section 4, 9, 9(5)(1), 13, 13(1)(b), 13(1)(c), 13(2), 14, 14(1), 15, 20(5), 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 1956
Tribunals and Commissions24 Jul 2019Allowed
M/s. Dimension Data India Pvt. Ltd. Vs M/s. NxtGen Datacenter and Cloud Technologies Private Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0641
IBC, 2016-Section 3(6), 3(8), 3(11), 3(12), 4, 5(6), 5(20), 8, 9, 9(3)(b), 9(5)(i)I&B (AAA) Rules, 2016-Rule 5, 6Companies Act, 1956
Tribunals and Commissions24 Jul 2019
Smt. Kalpana Gemawat Vs M/s. Legend Estates Private Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0777
IBC, 2016-Section 7I & B (AAA) Rules, 2016-Rule 4, 8
Tribunals and Commissions24 Jul 2019
Vijayshri Packaging Ltd. Vs Jayshri Gayatri Food Products Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0778
Insolvency and Bankruptcy Code-Section 9
Tribunals and Commissions24 Jul 2019
State Bank Of India Vs M/s. Leo Primecomp Private Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0779
Insolvency and Bankruptcy Code, 2016-Section 7, 13, sub-section (1) of Section 14, sub-section (1) of Section 31, 33Security Interest Act, 2002
Tribunals and Commissions24 Jul 2019Allowed
Asset Reconstruction Company (India) Ltd Vs G. Mukundan RP (Sapphire Spinners India Pvt Ltd)
National Company Law Tribunal · (2019) 07 NCLT CK 0780
Tribunals and Commissions24 Jul 2019Dismissed
M/s. Urmilla Enterprises Private Limited Vs M/s. URC Construction Private Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0781
Insolvency and Bankruptcy Code, 2016-Section 9, 8, Rule 6
Tribunals and Commissions24 Jul 2019
Atindra Construction Pvt. Ltd. Vs Vodafone Idea Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0782
Insolvency and Bankruptcy Code-Section 9