CourtKutchehry.com

COURT ARCHIVE

National Company Law Tribunal judgments

20,341 judgments · page 994 of 1,018

Tribunals and Commissions25 Jul 2019Disposed of

J. Karthiga, RP Vs M/s. Ramkar Steel Re-Rolling Private Limited

National Company Law Tribunal · (2019) 07 NCLT CK 0794

Insolvency and Bankruptcy Code, 2016-Section 7, 14, 15, 30(6), 33, 33 (2), 52Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4
Read judgment
Tribunals and Commissions25 Jul 2019Allowed

Trans Asian Shipping Services [P] Ltd. Vs Logan MineralsPvt. Ltd.

National Company Law Tribunal · (2019) 07 NCLT CK 0654

Insolvency and Bankruptcy Code, 2016-Section 8, 9, 9(3)(b), 9(5), 9(5)(i), 13, 14, 15, 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 5, 6IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 33(3)
Read judgment
Tribunals and Commissions25 Jul 2019Allowed

Ms. Sakshi Garg Vs M/s. Khyati Foods Private Limited

National Company Law Tribunal · (2019) 07 NCLT CK 0752

Insolvency and Bankruptcy Code, 2016-Section 4, 9, 9(5)(1), 13, 13(1)(b), 13(1)(c), 14, 14(1), 15, 20(5), 31(1), 33Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Read judgment
Tribunals and Commissions25 Jul 2019

Axis Bank Ltd. Vs Payne Realtors Pvt. Ltd.

National Company Law Tribunal · (2019) 07 NCLT CK 0753

Insolvency & Bankruptcy Code, 2016-Section 7, 7(2), 7(5), 13(2), 14Adjudicating Authority Rules, 2016-Rule 9Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6, 32
Read judgment
Tribunals and Commissions25 Jul 2019Allowed

Ms. Jovita Reema Mathias Vs Maiia Commodity Management Pvt. Ltd.

National Company Law Tribunal · (2019) 07 NCLT CK 0755

Insolvency & Bankruptcy Code, 2016-Section 10, 33, 34(1), 52, 53, Chapter-IIIInsolvency & Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 27, 36(1)Insolvency & Bankruptcy Board of India (Liquidation Process) Regulations, 2016
Read judgment
Tribunals and Commissions25 Jul 2019Allowed

BDR Finvest Pvt. Ltd. Vs Ninex Developers Ltd.

National Company Law Tribunal · (2019) 07 NCLT CK 0757

Insolvency & Bankruptcy Code, 2016-Section 7, 7(2), 7(5), 13(2), 14, 19Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Person) Regulations, 2016-Regulation 6, 32Adjudicating Authority Rules-Rule 9
Read judgment
Tribunals and Commissions25 Jul 2019

Axis Bank Ltd. Vs SVIIT Software Pvt. Ltd.

National Company Law Tribunal · (2019) 07 NCLT CK 0758

Insolvency and Bankruptcy Code, 2016-Section 7, 7(2), 7(5), 13(2), 14Adjudicating Authority Rules, 2016-Rule 9Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Person) Regulations, 2016-Regulation 6, 32
Read judgment