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National Company Law Tribunal judgments

20,341 judgments · page 996 of 1,018

Tribunals and Commissions24 Jul 2019Allowed

Standard Chartered Bank & Anr. Vs Ruchi Soya Industries Limited

National Company Law Tribunal · (2019) 07 NCLT CK 0785

Insolvency and Bankruptcy Code, 2016-Section 7, 9, 10, 12, 21, 25(2)(e), 29A, 30(2)(e), 30(6), 31(1), 43, 43(1), 44(1)(g), 53, 60(5), 240(1)Competition Act, 2002-Section 6(2), 20(4), 31(1)Income Tax Act, 1961-Section 115JB
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Tribunals and Commissions24 Jul 2019

M/s. Sathya Sayee Cold Storage Private Limited

National Company Law Tribunal · (2019) 07 NCLT CK 0789

Insolvency and Bankruptcy Code, 2016-Section 9, 33(1)(a), 33(1), 54(2)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Debtor) Regulations, 2016-Regulation 6(1)
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