Tribunals and Commissions22 Jul 2019
M/s. Eonn Plast Pvt. Ltd. Vs M/s. HS Power Projects Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0808
IBC, 2016-Section 9
COURT ARCHIVE
National Company Law Tribunal judgments
20,341 judgments · page 998 of 1,018
Tribunals and Commissions22 Jul 2019
M/s. Ashmit Corporation Pvt. Ltd. Vs M/s. Starpick Fantasy Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0636
IBC, 2016-Section 9I&B (Application to Adjudicating Authority) Rules, 2016-Rule 6
Tribunals and Commissions22 Jul 2019
M/s. IDBI Trusteeship Services Limited Vs M/s. Nitesh Estates Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0640
IBC, 2016-Section 7Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4
Tribunals and Commissions22 Jul 2019
M/s. SSP Private Limited Vs M/s. Athani Sugars Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0665
IBC, 2016-Section 9I&B (Application to Adjudicating Authority) Rules, 2016-Rule 6
Tribunals and Commissions22 Jul 2019Dismissed
BDH Corporation (India) Vs Innovative Textiles Ltd
National Company Law Tribunal · (2019) 07 NCLT CK 0809
IBC, 2016-Section 9I&B (Application to Adjudicating Authority) Rules, 2016-Rule 8
Tribunals and Commissions22 Jul 2019
Mr. Ramakrishnan Sadasivan
National Company Law Tribunal · (2019) 07 NCLT CK 0810
Insolvency and Bankruptcy Code, 2016-Section 33(2), 33(6), 53Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4
Tribunals and Commissions22 Jul 2019
M/s. ACC Limited Vs M/s. Krishna Enterprises (Housing and Infrastructures) India Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0696
IBC, 2016-Section 9I&B (Application to Adjudicating Authority) Rules, 2016-Rule 6
Tribunals and Commissions22 Jul 2019
Shri Vivek Kumar Gupta Vs M/s. People Tech IT Consultancy Private Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0698
IBC, 2016-Section 9I&B (Application to Adjudicating Authority) Rules, 2016-Rule 6
Tribunals and Commissions22 Jul 2019
M/s. Interfreight Forwarders Pvt. Ltd. Vs M/s. Karuturi Global Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0699
Insolvency and Bankruptcy Code, 2016-Section 9Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6
Tribunals and Commissions22 Jul 2019Dismissed
HT Media Limited Vs MG Housing (P) Ltd
National Company Law Tribunal · (2019) 07 NCLT CK 0811
IBC, 2016-Section 7
Tribunals and Commissions22 Jul 2019
Gati Kintetsu Express Vs Mew Suspensions
National Company Law Tribunal · (2019) 07 NCLT CK 0898
IBC-Section 9, 12, 33
Tribunals and Commissions22 Jul 2019Allowed
Welspun Steel Ltd. Vs Kalisma Steel Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0812
Insolvency & Bankruptcy Code, 2016-Section 7, 5(8), 13, 14, 15, 18Negotiable Instruments Act, 1881-Section 138Companies Act, 2013-Section 186
Tribunals and Commissions22 Jul 2019
AMI Alloys Vs Rappid Valves (India) Private Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0813
IBC, 2016-Section 8, 9, 5(6), 5(6)(b)Insolvency & Bankruptcy (AAA) Rules, 2016-Rule 6
Tribunals and Commissions22 Jul 2019Dismissed
Nag Yang Shoes Private Limited And Another Vs Mahalingam Suresh Kumar (Liquidator) And Another
National Company Law Tribunal · (2019) 07 NCLT CK 0015
Tribunals and Commissions22 Jul 2019Disposed Of
Maxwell Structures And Pillars Private Limited And Another Vs Begunia Projects Private Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0014
Companies Act, 2013 — Section 210, 213, 214, 215, 216, 219, 220, 222, 223, 224, 230, 231, 232, 233
Tribunals and Commissions19 Jul 2019
M/s. Indus Marketing Vs M/s. Warm Gears Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0672
IBC, 2016-Section 9I&B (AAA) Rules, 2016-Rule 6
Tribunals and Commissions19 Jul 2019
Shiva Transport Co. Vs Inox Wind Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0680
Insolvency and Bankruptcy Code, 2016-Section 9
Tribunals and Commissions19 Jul 2019Dismissed
M/s. Surat Goods Transport Private Limited Vs M/s. Lohiya Edible Oils Private Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0814
IBC, 2016-Section 9Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6, 8
Tribunals and Commissions19 Jul 2019Allowed
Softtech Computers Delhi Limited Vs P.G Micro Systems Private Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0815
Insolvency and Bankruptcy Code, 2016-Section 5(20), 5(21), 8, 9, 9(3)(b), 9(5)(i)(a) to (d), 13(2), 14, 14(1)(a), 14(1)(b), 14(1)(c), 14(1)(d), 14(3)(b), 15, 17, 18, 20, 21, 16(3)(a), 19Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 5, 6Negotiable Instruments Act, 1881-Section 138, 138(b), 138/141, 138/441
Tribunals and Commissions19 Jul 2019
Mr. K. Gopinath Vs Dharani Developers Pvt Ltd
National Company Law Tribunal · (2019) 07 NCLT CK 0816