Tribunals and Commissions31 Dec 2019Allowed
Deves Damani & Ors. Vs. Mounthill Realty Pvt. Ltd.
National Company Law Tribunal · (2019) 12 NCLT CK 0515
IBC-Section 7NCLT Rules-Rule 11
COURT ARCHIVE
National Company Law Tribunal judgments, 2019
2,263 judgments · page 1 of 114
Tribunals and Commissions31 Dec 2019Dismissed
Prism Johnson Ltd Vs Color Home Developers Pvt Ltd
National Company Law Tribunal · (2019) 12 NCLT CK 0516
I&B (Application to Adjudicating Authority) Rules, 2016-Rule 8
Tribunals and Commissions31 Dec 2019Allowed
Mr. Dhirendra Nath & Ors Vs M/S JC World Hospitality Private Limited
National Company Law Tribunal · (2019) 12 NCLT CK 0517
Insolvency and Bankruptcy Code, 2016-Section 7, 7(5), 14(1), 14(2) to 14(4)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Insolvency and Bankruptcy Board of India (Application to Adjudicating Authority) Rules, 2016
Tribunals and Commissions31 Dec 2019
M/s. A & A International Trading Private Limited Vs M/s. Empee Power Company (India) Limited
National Company Law Tribunal · (2019) 12 NCLT CK 0518
Insolvency and Bankruptcy Code, 2016-Section 9, 8(2), 9(5), 14(1), 14(2), 14(3), 14(4), 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6, 6(1)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6
Tribunals and Commissions31 Dec 2019
Padam Kumar Tatia Vs Sundaresan Nagarjan & Anr.
National Company Law Tribunal · (2019) 12 NCLT CK 0498
I&B Code, 2016-Section 60, 31(2), 9, 5(8)(f)Insolvency ... Persons) Regulations, 2016-Regulation 8A
Tribunals and Commissions31 Dec 2019Dismissed
Arham Petrochem Pvt Ltd Vs Oren Hydrocarbons Pvt Ltd
National Company Law Tribunal · (2019) 12 NCLT CK 0519
IBC-Section 9, Rule 6I&B (AAA), Rules, 2016-Rule 8
Tribunals and Commissions30 Dec 2019
In Re: Corporate Debtor CP/1414/IB/2018 (Liquidation)
National Company Law Tribunal · (2019) 12 NCLT CK 0562
Insolvency and Bankruptcy Code, 2016-Section 33(1), 33(2), 33(6), 34(1), 53Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4
Tribunals and Commissions30 Dec 2019
Vikas Shuttering Store Private Limited Vs Supreme Infrastructure India Limited
National Company Law Tribunal · (2019) 12 NCLT CK 0520
IBC, 2016-Section 12A, 60NCLT Rules, 2016-Rule 11IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 30A(1)(a), 30A(1)(b)
Tribunals and Commissions30 Dec 2019
Wittur Elevator Components India Pvt. Ltd. Vs. Ocean Elevators Pvt. Ltd.
National Company Law Tribunal · (2019) 12 NCLT CK 0496
IBC-Section 9, 12A
Tribunals and Commissions30 Dec 2019
M/s. Edelweiss Asset Reconstruction Company Limited Vs M/s. Falcon Tyres Limited
National Company Law Tribunal · (2019) 12 NCLT CK 0521
IBC, 2016-Section 7, 25(2)(h), 29, 30, 30(2), 30(4), 33, 33(1), 34, 60(5)I&B (AAA) Rules, 2016-Rule 4Insolvency and Bankruptcy Board of India Regulation, 2016-Regulation 6
Tribunals and Commissions27 Dec 2019Allowed
In Re: Corporate Debtor CP/536/IB/CB/2017 (Resolution Plan)
National Company Law Tribunal · (2019) 12 NCLT CK 0563
Insolvency and Bankruptcy Code, 2016-Section 30(6), 30(2)
Tribunals and Commissions27 Dec 2019
C. Ramasubramaniam Vs Head Of Central Bureau Of Investigation & Anr.
National Company Law Tribunal · (2019) 12 NCLT CK 0522
IBC, 2016-Section 60(5)IPCCrPC
Tribunals and Commissions27 Dec 2019
Mr. Mohan Lal Jain Vs KSS Petron Private Limited
National Company Law Tribunal · (2019) 12 NCLT CK 0523
Insolvency & Bankruptcy Code, 2016-Section 33, 33(2), 35(1)(e), 10, 34, Chapter IIIIBBI (Liquidation Process) Regulations, 2016-Regulation 3(1A)
Tribunals and Commissions24 Dec 2019
Ram Alloy Castings Private Limited Vs Trimurti Concast Private Limited
National Company Law Tribunal · (2019) 12 NCLT CK 0524
Insolvency and Bankruptcy Code, 2016-Section 7, 7 (1), 14, 15, 17, 18Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions24 Dec 2019
Punjab National Bank Vs M/s. Rama Krishna Knitters Private Limited
National Company Law Tribunal · (2019) 12 NCLT CK 0525
Insolvency and Bankruptcy Code, 2016-Sections 7, 12, 19, 30, 30(4), 30(6), 31, 33, 33(1)(a), 33(2), 33(5), 34(1), 34(4), 52, 56Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulations 39B, 39C, 39DInsolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 2(1)(s), 12, 12(3), 13, 32, 32(e), 32(f), Rule 15
Tribunals and Commissions23 Dec 2019Dismissed
Sudhaa Varshini Paper Mills Pvt Ltd Vs Guntur Multi Packing Industries Pvt Ltd
National Company Law Tribunal · (2019) 12 NCLT CK 0776
IBC-Section 9
Tribunals and Commissions23 Dec 2019
In Re: Corporate Debtor CP/628/IB/CB/2017 (Resolution Plan)
National Company Law Tribunal · (2019) 12 NCLT CK 0564
Insolvency & Bankruptcy Code, 2016-Section 30 & 31IBBI (IRP for Corporate Persons) Regulations, 2016-Regulation 39
Tribunals and Commissions23 Dec 2019Allowed
Central Bank Of India Vs M/s Luni Power Company Pvt. Ltd.
National Company Law Tribunal · (2019) 12 NCLT CK 0526
Insolvency and Bankruptcy Code, 2016-Section 7, 7(5)(a), 7(2), 14, 14(1), 14(3), 31(1), 33, 16(5), 17, 18, 13(1)(b), 15Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Bankers Books Evidence Act, 1891
Tribunals and Commissions23 Dec 2019
MTU Maintenance Berlin-Brandenburg GMBH Vs LEPL Projects
National Company Law Tribunal · (2019) 12 NCLT CK 0494
IBC-Section 9NCLAT Rules, 2016-Rule 11
Tribunals and Commissions23 Dec 2019
In Re: Corporate Debtor CP/1022/IB/2018 (Liquidation)
National Company Law Tribunal · (2019) 12 NCLT CK 0565
Insolvency and Bankruptcy Code, 2016-Section 33(2), 12(3), 33(1), 53, 33(6)Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4