Tribunals and CommissionsDivision Bench(2019) 12 NCLT CK 0496

Wittur Elevator Components India Pvt. Ltd. vs Ocean Elevators Pvt. Ltd.

National Company Law Tribunal, Kolkata Bench · Decided on 30 December 2019

HON’BLE JUDGES
M.B. Gosavi, Member (J) · Harish Chander Suri, Member (T)
CASE NUMBER
CP(IB)No.1689/KB/2018

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Judgment

5 paragraphs · 44 words

ORDER

No one appears for either side.

C.A. (IB) No. 1792/KB/2019 filed by the RP under Section 12A for withdrawal. The matter is settled.

It appears that COC has approved the settlement with 100% voting. Withdrawal is allowed.

Matter stands disposed of as withdrawn.