Tribunals and Commissions16 Sept 2018
S Aneetha (IRP) Vs Karismaa Foundations Pvt Ltd
National Company Law Tribunal · (2018) 09 NCLT CK 0457
IBC-Section 12A
COURT ARCHIVE
National Company Law Tribunal judgments, 2018
12 judgments · page 1 of 1
Tribunals and Commissions12 Sept 2018Disposed Of
Indian Overseas Bank Vs S. Mukanchand Bothra & Ors.
National Company Law Tribunal · (2018) 09 NCLT CK 0458
IBC-Section 65
Tribunals and Commissions12 Sept 2018Disposed Of
Indian Overseas Bank Vs PRC International Pvt Ltd
National Company Law Tribunal · (2018) 09 NCLT CK 0459
Tribunals and Commissions23 Aug 2018
M/s ICICI Bank Ltd. Vs M/s Apex Buildsys Ltd.
National Company Law Tribunal · (2018) 08 NCLT CK 0534
Insolvency & Bankruptcy Code, 2016-Section 7, 12(3)Insolvency and Bankruptcy Code (Amendment) Act, 2019
Tribunals and Commissions02 Aug 2018
Ostberce India Pvt Ltd Vs Udeshtech Equipments Engineering Pvt Ltd
National Company Law Tribunal · (2018) 08 NCLT CK 0535
Tribunals and Commissions01 Aug 2018
Trans Oilfield Chemicals Pvt Ltd Vs Oren Hydrocarbons Pvt Ltd
National Company Law Tribunal · (2018) 08 NCLT CK 0536
IBC-Section 9, Rule 6
Tribunals and Commissions31 Jul 2018
S Dhanapal (Liquidator)
National Company Law Tribunal · (2018) 07 NCLT CK 0587
IBBI (Liquidation Process) Regulations, 2016-Regulation 4(3), 7Companies Act, 2013-Section 230
Tribunals and Commissions31 Jul 2018Dismissed
Swadeshi Polytex Ltd Vs Arcot Textile Mill Ltd
National Company Law Tribunal · (2018) 07 NCLT CK 0588
Tribunals and Commissions31 Jul 2018Disposed Of
Sri Engineering Works Vs Eta Engineering Pvt Ltd
National Company Law Tribunal · (2018) 07 NCLT CK 0589
Tribunals and Commissions31 Jul 2018Disposed Of
Katariya Associates Pvt Ltd Vs Raymix Concrete Ind Pvt Ltd
National Company Law Tribunal · (2018) 07 NCLT CK 0590
Tribunals and Commissions24 Jul 2018Disposed Of
Javeri Sales Corporation Vs Landmark Housing Projects Chennai Pvt Ltd
National Company Law Tribunal · (2018) 07 NCLT CK 0591
Tribunals and Commissions02 Jul 2018
C.Ramasubramaniam Vs The Deputy Commissioner Of Income Tax
National Company Law Tribunal · (2018) 07 NCLT CK 0592
Income Tax Act, 1961-Section 281B, Sub-section (2) of Section 281BIBC-Section 14