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Judgment
2 paragraphs · 19 words
ORDER
No representation for the Petitioner. Order dated 03.12.2019 is not complied. The Company Petition is dismissed for non-prosecution.
Tribunals and CommissionsSingle Bench(2019) 12 NCLT CK 0776
Sudhaa Varshini Paper Mills Pvt Ltd vs Guntur Multi Packing Industries Pvt Ltd
National Company Law Tribunal · Decided on 23 December 2019
- HON’BLE JUDGES
- Janab Mohammed Ajmal, Member (Judicial)
- RESULT
- Dismissed
- CASE NUMBER
- CP(IB) NO. 215/9/AMR/2019