Tribunals and Commissions23 Jul 2019Disposed Of
Expert Enterprises Vs RS Seven Lifestyle (P) Ltd
National Company Law Tribunal · (2019) 07 NCLT CK 0797
IBC, 2016-Section 8, 9
COURT ARCHIVE
National Company Law Tribunal judgments
20,341 judgments · page 997 of 1,018
Tribunals and Commissions23 Jul 2019
M/s. S.R. Marine and Off Shore Engineering Pvt. Ltd. Vs M/s. M.N. Horological Industries Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0798
Insolvency and Bankruptcy Code, 2016-Section 7, 13(2), 14, 14(1), 15, 17, 18, 19, 20Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions23 Jul 2019
M/s.Zuari Agro Chemicals Ltd Vs M/s.Mcdowell Holdings Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0650
I&BC, 2016-Section 7I&B(AAA) Rules, 2016-Rule 4
Tribunals and Commissions23 Jul 2019Allowed
Macro Leafin Private Limited Vs Dhrovv India Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0663
Insolvency and Bankruptcy Code, 2016-Section 60(5), 33, 31IBBI Liquidation Process Regulation, 2016-Regulation 32, 32(e), 32(f)
Tribunals and Commissions23 Jul 2019
Quality Engineering (Baroda) Pvt. Ltd. Vs M/s. Orbit Electromech India Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0799
Insolvency and Bankruptcy Code, 2016-Section 8, 9, 13, 14, 31, 33Insolvency & Bankruptcy (AAA) Rules, 2016-Rule 6
Tribunals and Commissions23 Jul 2019
Lexcorp Advisory Services Pvt. Ltd. Vs Proline Infra-Trading Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0800
Insolvency and Bankruptcy Code-Section 9, 33
Tribunals and Commissions23 Jul 2019Disposed Of
TLT Babock India Private Limited Vs Howden Solyvent (India) Private Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0013
Companies Act, 2013 — Section 230, 230(5), 231, 232
Tribunals and Commissions23 Jul 2019Disposed Of
In the matter Of Scheme Of Amalgamation Of Lanson Lifestyle Private Limited And Ors
National Company Law Tribunal · (2019) 07 NCLT CK 0012
Companies Act, 2013 — Section 230, 230(5), 230(9), 231, 232
Tribunals and Commissions23 Jul 2019Allowed
Emerald Jewellery Retail Limited Vs Emerald Jewel Industry India Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0011
Companies Act, 2013 — Section 230, 231, 232
Tribunals and Commissions23 Jul 2019Disposed Of
Auto Pluss Electrical Components (Chennai) Private Limited Vs Rajsriya Automotive Industries Private Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0010
Companies Act, 2013 — Section 230, 231, 232, 232(3)(i), 339, 340
Tribunals and Commissions23 Jul 2019Allowed
Aindro Pharmaceuticals Private Limited Vs Colors Condominium Private Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0009
Companies Act, 2013 — Section 230, 230(9), 231, 232
Tribunals and Commissions22 Jul 2019
Shri Ramubhai S. Patel Vs Bank Of Baroda & Anr.
National Company Law Tribunal · (2019) 07 NCLT CK 0801
Insolvency and Bankruptcy Code-Section 33, 33(1), 33(1)(a), 14, 233, 12
Tribunals and Commissions22 Jul 2019Allowed
Aiyanaa Ventures (P) Ltd Vs Inox FMCG (P) Ltd
National Company Law Tribunal · (2019) 07 NCLT CK 0802
IBC, 2016-Section 9NCLT Rules, 2016-Rule 11
Tribunals and Commissions22 Jul 2019
Jet Roadlines (India) Pvt. Ltd. Vs EMCO Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0803
Insolvency & Bankruptcy Code, 2016-Section 9, 3(12), 13, 14, 15, 18
Tribunals and Commissions22 Jul 2019
M/s. Indian Bank Vs Mrs. J. Karthiga & Ors.
National Company Law Tribunal · (2019) 07 NCLT CK 0804
Insolvency & Bankruptcy Code, 2016-Section 60(5)(c)
Tribunals and Commissions22 Jul 2019
M/s. Eonn Plast Pvt. Ltd. Vs M/s. HS Power Projects Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0805
IBC, 2016-Section 9
Tribunals and Commissions22 Jul 2019
Edelweiss Asset Reconstruction Co. Ltd. Vs Angad Infrastructure Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0806
Insolvency & Bankruptcy Code, 2016-Section 7, 60(5)
Tribunals and Commissions22 Jul 2019
Dr. Rajinder Mohan Bedi Vs M/s. U P Infraestate Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0631
I & B Code-Section 7, 12(2)
Tribunals and Commissions22 Jul 2019Dismissed
Bhupendra Trading & Co Vs Voroca Indus Pvt Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0807
Insolvency & Bankruptcy Code, 2016-Section 8, 9
Tribunals and Commissions22 Jul 2019
M/s. Amtech Electronics (India) Limited Vs M/s. Ecolibrium Energy Private Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0673
Insolvency and Bankruptcy Code, 2016-Section 9, 9(5)(ii)(d), 238A, 7Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 1956