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1 paragraphs · 19 words
The counsel for the petitioner requests for withdrawal of this petition. Hence, this petition is dismissed as not pressed.
Tribunals and CommissionsDivision Bench(2019) 07 NCLT CK 0807
Bhupendra Trading & Co vs Voroca Indus Pvt Ltd.
National Company Law Tribunal · Decided on 22 July 2019
- HON’BLE JUDGES
- Bhaskara Pantula Mohan, Member (Judicial) · V. Nallasenapathy, Member (Technical)
- RESULT
- Dismissed
- CASE NUMBER
- C.P.(IB)-1348(MB)/2019