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Judgment
3 paragraphs · 63 words
Sh. Babam Mishra proxy for the Amitabh Agarwal, Advocate for the RP is present.
On previous hearing i.e. on 11.06.2019 has already allowed to the prayer sought for in CA No. 154/2019 by standing the period of CIRP and another 90 days beyond 180 days. Therefore, the RP is expected to keep continue the CIRP process.
List the matter on 30th August, 2019.