Tribunals and Commissions26 Jul 2019
M/s. Ambience Commercial Developers Pvt. Ltd. Vs M/s. Jot Impex Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0741
IBC Code of 2016-Section 8, 9
COURT ARCHIVE
National Company Law Tribunal judgments
20,341 judgments · page 993 of 1,018
Tribunals and Commissions26 Jul 2019
Asiatic Gases Limited & Ors. Vs M/s. Bhoruka Power Corporation Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0668
IBC, 2016-Section 7Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4
Tribunals and Commissions26 Jul 2019
M/s Indus Container Lines Pvt. Ltd. & Ors. Vs M/s Jadoun International Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0671
IBC, 2016-Section 7
Tribunals and Commissions26 Jul 2019
ICICI Bank Ltd Vs Lanco Teesta Hydro Power Ltd
National Company Law Tribunal · (2019) 07 NCLT CK 0742
Insolvency & Bankruptcy Code, 2016-Section 7, 12(2), 14, 29A, 30(2), 30(4), 30(6), 31(1), 31(4), 53IBBI (CIRP) Regulations, 2016-Regulation 27, 39, 39(4)
Tribunals and Commissions26 Jul 2019
IDBI Bank Ltd. Vs ACIL Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0743
Insolvency & Bankruptcy Code-Section 7, 19
Tribunals and Commissions26 Jul 2019
Atindra Construction Pvt. Ltd. Vs Hexxa Geo Systems Integrators Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0744
Insolvency and Bankruptcy Code-Section 9
Tribunals and Commissions26 Jul 2019
M/s. Ponneri Steel Industries Vs M/s. Gulam Mustafa Enterprises Private Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0651
Insolvency and Bankruptcy Code, 2016-Section 9, 9(3), 9(4), 2I&B (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 1956
Tribunals and Commissions26 Jul 2019
M/s. Canbank Factors Limited Vs M/s. Accord Industries Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0891
Insolvency and Bankruptcy Code, 2016-Sections 3, 3(10), 3(11), 3(12), 5, 5(C), 5(E), 5(F), 7, 7(5)(a), 8, 8(1), 8(2), 9, 10, 13, 13(1)(a), 13(1)(b), 13(1)(c), 14, 14(4), 16, 17, 31, 238Insolvency and Bankruptcy Rules, 2016-Rule 4Companies Act, 1956
Tribunals and Commissions26 Jul 2019
BMSS Steel Industries Pvt. Ltd. Vs Shrid Metal Technologies Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0892
Insolvency and Bankruptcy Code, 2016-Section 30(6), 30, 30(2), 30(4), 31, 31(1), 14, 53, 29A, 43, 45, 50, 66, 12, 32, 61(3)CIRP Regulations-Regulation 36B, 38, 39
Tribunals and Commissions26 Jul 2019
M/s. S. S. Shipping Agencies Vs M/s. Kanoovi Foods Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0893
Insolvency and Bankruptcy Code, 2016-Section 9, 8, 13, 14Insolvency and Bankruptcy Rules, 2016-Rule 6Negotiable Instrument Act, 1881-Section 138(b), 138
Tribunals and Commissions26 Jul 2019
M/s. Janki Parshad & Company Vs M/s. Saurabh (India) Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0894
IBC Code of 2016-Section 9, 19(2), 19(3)
Tribunals and Commissions26 Jul 2019
Edelweiss Asset Reconstruction Co. Ltd. Vs PSL Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0895
Insolvency and Bankruptcy Code, 2016-Section 10, 10(3)(b), 22, 22(3)(B), 27, 27(1), 27(2)Companies Act, 1956Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 3
Tribunals and Commissions26 Jul 2019
Pharmica & Ors. Vs Mr. Abhishek Nagori, Resolution Professional, Osaka Pharmaceuticals Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0745
Insolvency and Bankruptcy Code, 2016-Section 9, 33(1), 33(2), 33, 60(5), 21Insolvency and Bankruptcy (Application to Adjudicating Authorities) Rules, 2016-Rule 4
Tribunals and Commissions26 Jul 2019
Anant Pre-Fab Vs Aerospace Processing India Private Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0688
Insolvency and Bankruptcy Code, 2016-Section 9Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6
Tribunals and Commissions26 Jul 2019
Punjab National Bank Vs Goel Agrigreen Fields Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0746
Insolvency and Bankruptcy Code, 2016-Section 7, 13, 14SARFAESI Act-Section 13(2), 13(4)Banking Companies (Acquisition & Transfer of Undertakings) Act, 1970
Tribunals and Commissions26 Jul 2019
Weather Makers Pvt. Ltd. Vs Parabolic Drugs Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0624
Insolvency and Bankruptcy Code, 2016-Section 3(27), 9, 14(1), 14(1)(d), 14(4), 18, 18(1)(f), 30(2), 30(2)(b), 53, 60(5)IBBI (Liquidation Process Regulation)-Regulation 29
Tribunals and Commissions25 Jul 2019
Bank Of India Vs M/s. Prominent Metal Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0747
Insolvency & Bankruptcy Code, 2016-Section 7, 4, 238, 7(2), 7(5), 14, 13(2)SARFAESI Act, 2002-Section 13(2)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Person) Regulations, 2016-Regulation 32, 6
Tribunals and Commissions25 Jul 2019
Saran Equipments & Engineers (P) Ltd Vs Pioneer Fabrications (P) Ltd
National Company Law Tribunal · (2019) 07 NCLT CK 0748
IBC, 2016-Section 9NCLT Rules, 2016-Rule 11
Tribunals and Commissions25 Jul 2019
M/s. 24x7 Learning Private Limited Vs M/s. National Skill Development Corporation
National Company Law Tribunal · (2019) 07 NCLT CK 0689
IBC, 2016-Section 35, 34, 34(4)Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4National Company Law Tribunal Rules, 2016-Rule 11, 32
Tribunals and Commissions25 Jul 2019
Axis Bank Ltd. Vs Pawan Impex Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0749
Insolvency & Bankruptcy Code, 2016-Section 7, 7(2), 7(5), 13(2), 14Adjudicating Authority Rules, 2016-Rule 9Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Person) Regulations, 2016-Regulation 6, 32