Tribunals and Commissions30 Jul 2019
M/s. Anjushree Enterprises Vs M/s. C View Innovations Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0715
IBC, 2016-Section 9
COURT ARCHIVE
National Company Law Tribunal judgments
20,341 judgments · page 991 of 1,018
Tribunals and Commissions30 Jul 2019
M/s Reddarrow Communications Vs M/s. Veracious Builders And Developers Pvt Ltd
National Company Law Tribunal · (2019) 07 NCLT CK 0637
Insolvency and Bankruptcy Code, 2016-Section 9, 9(5)(1), 13, 14(1)Insolvency and Bankruptcy (AAA) Rules, 2016-Rule 6Companies Act, 1956
Tribunals and Commissions30 Jul 2019
M/s Gulati Retails India Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0716
Insolvency and Bankruptcy Code, 2016-Section 10, 10(3)(a), 10(3)(b), 10(4)(a), 11, 14, 14(1), 14(4), 15, 17, 18Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2)Companies Act, 1956
Tribunals and Commissions30 Jul 2019
Responsibility Fair Agriculture Fund Vs Khyati Foods Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0717
Insolvency and Bankruptcy Code-Section 7
Tribunals and Commissions30 Jul 2019
M/s. Coromandel Engineering Co. Ltd. Vs M/s. Mantri Dwellings Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0670
Insolvency and Bankruptcy Code, 2016-Section 9Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6
Tribunals and Commissions30 Jul 2019Allowed
Vipul Diamond Vs Tara Jewels Ltd
National Company Law Tribunal · (2019) 07 NCLT CK 0718
Insolvency and Bankruptcy Code, 2016-Section 33(1), 9, 33, 33(6), 34, 52, 53Insolvency and Bankruptcy (Liquidation Process) Regulations, 2016-Regulation 4
Tribunals and Commissions30 Jul 2019Allowed
M/s. KD Fabrics Pvt. Ltd. Vs M/s. Sunbeam Dealers Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0632
Insolvency and Bankruptcy Code, 2016-Section 8(1), 9, 9(3), 9(3)(a), 9(3)(b), 9(5), 13, 14, 15, 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 1956
Tribunals and Commissions30 Jul 2019Disposed Of
Sri Satya Sai Transport Vs Nagarjuna Fertilizers And Chemicals Ltd
National Company Law Tribunal · (2019) 07 NCLT CK 0719
IBC-Section 9
Tribunals and Commissions30 Jul 2019
M/s.Ashapura Minechem Limited Vs M/s.Camson Bio Technologies Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0634
I&BC, 2016-Section 9I&B(AAA) Rules, 2016-Rule 6
Tribunals and Commissions30 Jul 2019
Jeco Agrovet Private Limited Vs M/s Emmtech Farms Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0644
Insolvency and Bankruptcy Code, 2016-Section 7(7), 8, 9, 9(3)(b), 9(3)(c), 13, 14, 15, 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 33(2), 40A
Tribunals and Commissions30 Jul 2019
M/s.J.R.Metal Chennai Ltd. Vs M/s.Chourasia Constructions & Infrastructure Pvt. Ltd
National Company Law Tribunal · (2019) 07 NCLT CK 0667
I&BC, 2016-Section 9I&B(AAA) Rules, 2016-Rule 6
Tribunals and Commissions30 Jul 2019
M/s. Lavis Signature Panel Pvt. Ltd. Vs M/s. Nikunj Woods Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0720
Insolvency & Bankruptcy Code, 2016-Section 8, 9, 9(3)(b), 9(3)(c), 14, 15, 17, 18, 20 and 21, 31, 33Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions30 Jul 2019
M/s.J.R.Metal Chennai Ltd. Vs M/s.Hoysala Projects Private Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0678
I&BC, 2016-Section 9I&B(AAA) Rules, 2016-Rule 6
Tribunals and Commissions30 Jul 2019
M/s. RKTC Logistics Private Limited Vs Mr. C. Ramasubramaniam, RP
National Company Law Tribunal · (2019) 07 NCLT CK 0721
Insolvency and Bankruptcy Code, 2016-Section 33(2), 60(5), 34(4), 53, sub-section 6 of Section 33Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4
Tribunals and Commissions30 Jul 2019
Magnets India Vs Kashyap Moters India Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0722
Insolvency & Bankruptcy Code, 2016-Section 9
Tribunals and Commissions30 Jul 2019Allowed
M/S. Shivansh Diamond (P) Limited Vs Sampan Tradex (P) Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0723
IBC, 2016-Section 9, 13, 14, 33, 31, 9(5), 14(1), 14(2), 14(3), 14(4)Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6
Tribunals and Commissions30 Jul 2019
Modi Distillery Vs Jai Bhole Nath Enterprises Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0628
Insolvency and Bankruptcy Code, 2016-sub-section (4), clause (b) of sub-section (3)
Tribunals and Commissions29 Jul 2019
Parasmani Polymers LLP Vs Khushbu Vinyl Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0724
Insolvency and Bankruptcy Code-Section 9, 7
Tribunals and Commissions29 Jul 2019
Mr. V. Suresh Vs M/s. Tech-Sharp Engineers Private Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0725
IBC, 2016-Section 9, Rule 6, 8
Tribunals and Commissions29 Jul 2019
Committee Of Creditors (Muthoot Fincorp Ltd) Vs Santhosh Hospitals Pvt Ltd & Anr.
National Company Law Tribunal · (2019) 07 NCLT CK 0726
IBC-Section 22(3)(b)