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National Company Law Tribunal judgments

20,341 judgments · page 990 of 1,018

Tribunals and Commissions31 Jul 2019

Central Bank Of India Vs M/s Abhinav Steels And Power Limited

National Company Law Tribunal · (2019) 07 NCLT CK 0705

Insolvency and Bankruptcy Code, 2016-Section 4, 5(7), 5(8), 7, 7(3)(a), 7(3)(b), 7(5)(a), 13(2), 14, 14(1)(a), 14(1)(b), 14(1)(c), 14(1)(d), 14(3)(b), 15, 17, 18, 19, 20, 21, 60(1)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 9(1)Banking Companies (Acquisition and Transfer of Undertakings) Act 1970
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Tribunals and Commissions31 Jul 2019

S Dhanapal

National Company Law Tribunal · (2019) 07 NCLT CK 0706

Insolvency and Bankruptcy Code, 2016-Section 60(5)Companies Act, 2013-Section 230
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Tribunals and Commissions31 Jul 2019Allowed

Central Bank Of India Vs M/s RS Ingot & Billet Private Limited

National Company Law Tribunal · (2019) 07 NCLT CK 0710

Insolvency and Bankruptcy Code, 2016-Section 4, 5(7), 5(8), 7, 7(1), 7(3)(a), 7(3)(b), 7(5)(a), 13(2), 14, 14(1)(a), 14(1)(b), 14(1)(c), 14(1)(d), 14(3)(b), 15, 17, 18, 19, 20, 21, 60(1)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 9(1)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Person) Regulations, 2016-Regulation 6, 6(1)
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