Tribunals and CommissionsDivision Bench(2019) 07 NCLT CK 0719

Sri Satya Sai Transport vs Nagarjuna Fertilizers And Chemicals Ltd

National Company Law Tribunal · Decided on 30 July 2019

HON’BLE JUDGES
K Anantha Padmnabha Swamy, Member Judicial · Binod Kumar Sinha, Member Technical
RESULT
Disposed Of
CASE NUMBER
IA No. 689/2018 CP(IB) No. 708/9/HDB/2018

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

Judgment

2 paragraphs · 46 words

ORDER

Counsels representing both sides are present. They stated that matter has been settled between the parties and filed joint memo of settlement. Memo is taken on record which forms part of the order. In view of the memo, CP (IB) No.708/9/HDB/2018 is closed as settled.