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Judgment
1 paragraphs · 94 words
Mr. Himanshu Gupta, Advocate is appearing for the petitioner and represents that he seeks to withdraw this petition as the matter in between the parties is settled out of Court. The Petitioner is also present in person. Ld. Counsel for the Corporate Debtor is also present. Taking into consideration the said representation of the Operational Creditor and Ld. Counsel for the petitioner appearing for the petitioner and also in view of Rule 8 of I&B (Application to Adjudicating Authority) Rules, 2016, the petition is dismissed as withdrawn. Let the files be consigned to records.