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Judgment
3 paragraphs · 45 words
ORDER
On the confirmation come from IBBI appointing Mr.G.Gunasekaran [Regn No: IBBI/IPA-001/IP-P00681/2017-18/11178] as Resolution Professional, the application is hereby allowed by appointing Mr.G.Gunasekaran as Resolution Professional to take charge from the earlier Resolution Professional Mr.G.Mukundan within 5 days hereof.
Accordingly, this MA/449/2019 is hereby allowed.