Tribunals and CommissionsSingle Bench(2019) 07 NCLT CK 0775

Neueon Towers Ltd vs Icon Commodities Ltd

National Company Law Tribunal · Decided on 24 July 2019

HON’BLE JUDGES
K Anantha Padmnabha Swamy, Member (Judicial)
RESULT
Dismissed
CASE NUMBER
CP(IB) No. 238/9/HDB/2019

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Judgment

2 paragraphs · 33 words

ORDER

No representation on behalf of the Petitioner. It is observed that on earlier occasion also there was no representation by them. In view of the above CP No.238/9/HDB/2019 is dismissed for default.