Tribunals and CommissionsDivision Bench(2019) 07 NCLT CK 0782

Atindra Construction Pvt. Ltd. vs Vodafone Idea Ltd.

National Company Law Tribunal · Decided on 24 July 2019

HON’BLE JUDGES
Harihar Prakash Chaturvedi, Member Judicial · Manorama Kumari, Member Judicial
CASE NUMBER
C.P. (I.B) No. 298/9/NCLT/AHM/2019

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Judgment

5 paragraphs · 35 words

ORDER

The petitioner is represented through learned counsel.

Learned lawyer appearing on behalf of the Petitioner filed a pursis to withdraw the instant petition.

The permission is granted.

Accordingly, CP(IB) 298/2019 is dismissed as withdrawn.