High Courts02 Nov 2012
State of Karnataka Vs M/s. Radel Electronic Pvt. Ltd.
Karnataka High Court · (2013) 2 AKR 619 : (2013) 76 KarLJ 343
Karnataka Sales Tax Act, 1957 — Item15(1)
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 926 of 2,397
High Courts02 Nov 2012Dismissed
Smt. Lambani Sevlibai @ Somlibai Vs V.G. Channabasavanagowda, Since Deceased by his L.Rs ((a) Smt. Nirmalamma, Sri. Lambani Lakshmanaik and Sri. Lambani Nanyanaik
Karnataka High Court · (2012) 11 KAR CK 0008
High Courts02 Nov 2012
Sri. A. Mohandas Rai Vs Sri Rajesh Shah
Karnataka High Court · (2012) 11 KAR CK 0006
High Courts31 Oct 2012Dismissed
M.M. Pattanashetty Vs State of Karnataka
Karnataka High Court · (2013) 75 KarLJ 54
High Courts31 Oct 2012
Nandani Surekha Balesh Vs State of Karnataka Rural Development and Panchayat Raj and Raibag Taluk Panchayat
Karnataka High Court · (2012) 10 KAR CK 0047
High Courts30 Oct 2012
Sandeep P. Ijanthkar Vs Mohammed Obedulla T.M.
Karnataka High Court · (2012) 10 KAR CK 0065
High Courts30 Oct 2012Dismissed
National insurance Co. Ltd. Vs Devu Poojari and Others
Karnataka High Court · (2013) 136 FLR 648 : (2013) LLR 153
High Courts25 Oct 2012Dismissed
Pramoda Vs State
Karnataka High Court · (2012) 10 KAR CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 439, 482Penal Code, 1860 (IPC) — Section 353, 448, 504
High Courts21 Oct 2012Dismissed
Deputy Commissioner of Income Tax and Another Vs Infosys Technologies Ltd.
Karnataka High Court · (2012) 10 KAR CK 0025
High Courts19 Oct 2012
Sri. Channappa Gowda Vs The Director M/S Kiranpande Industrial Area Baikampadi, Man Galore DK District and The Oriental Insurance Company Limited
Karnataka High Court · (2012) 10 KAR CK 0114
High Courts19 Oct 2012Dismissed
M/s Krishna Chandra Dutta (Spice) Pvt. Ltd. Vs Agricultural Produce Market Committee
Karnataka High Court · (2012) 10 KAR CK 0113
K.A.P.M. (R&D) Act — Section 117, 8
High Courts19 Oct 2012
Ms. Bani Kaur Bedi Rep by her POA holder Mrs. Avneet Bedi and Others Vs HDFC Bank Ltd.
Karnataka High Court · (2012) 10 KAR CK 0112
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13 (4), 17, 18
High Courts19 Oct 2012Dismissed
Sri H. Ramesh Vs The State of Karnataka and The Bangalore Development Authority
Karnataka High Court · (2012) 10 KAR CK 0108
Constitution of India, 1950 — Article 226
High Courts19 Oct 2012Dismissed
K. Devanna Naik Vs S. Pakkirappa and Others Raja Venkatappa Naik Vs K. Devanna Naik and Others
Karnataka High Court · (2012) 10 KAR CK 0106
Constitution of India, 1950 — Article 323, 341, 342Representation of the Peoples Act, 1951 — Section 100 (1) (i), 33 (1), 81, 97
High Courts19 Oct 2012Dismissed
Sohil Ahamed Vs R. Ramachandra Shet
Karnataka High Court · (2012) 10 KAR CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 200, 204, 231, 244Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 Oct 2012Dismissed
Syed Shabbir Vs Sri Dinesh Shetty
Karnataka High Court · (2012) 10 KAR CK 0045
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Oct 2012
Bharathi College of Teacher Training Education Vs National Council for Teacher Education Southern Regional Committee and The Tumkur University
Karnataka High Court · (2012) 10 KAR CK 0044
High Courts19 Oct 2012Dismissed
The Commissioner of Income Tax, C.R. Building, Attavara, Mangalore The Asst. Commissioner of Income Tax, Circle-1, Udupi. Vs M/s. Syndicate Bank, Central Accounts Department, Head Office, Manipal
Karnataka High Court · (2012) 10 KAR CK 0043
High Courts19 Oct 2012
Gireesh Naik Vs The Karnataka Examinations Authority and Principal Secretary Dept. of Higher Education Govt. of Karnataka M.S. Building Bangalore
Karnataka High Court · (2012) 10 KAR CK 0012
High Courts19 Oct 2012
Sri Manohar Patil Vs Sri Murlidhar Havalanache
Karnataka High Court · (2012) 10 KAR CK 0006
Karnataka Rent Act, 1999 — Section 27 (2) (a), 27 (2) (r)