High Courts06 Nov 2012Dismissed
B.R. Manjunath Vs Lingappa Gowda
Karnataka High Court · (2012) 11 KAR CK 0007
Evidence Act, 1872 — Section 69
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 925 of 2,397
High Courts05 Nov 2012Dismissed
T.R. Narayanaswamy Vs The State of Karnataka and The Director, Department of Mines and Geology
Karnataka High Court · (2013) 1 KarLJ 14 : (2013) 1 KCCR 179
Karnataka Minor Mineral Concession Rules, 1994 — Rule 8B, 9 (2), 9 (2A)Mines and Mineral (Development and Regulation) Act, 1957 — Section 13, 15, 18, 5
High Courts05 Nov 2012Allowed
Sri S.R. Jayashankar and Smt. Girija Shankar Vs Sri Baldev Singh
Karnataka High Court · (2013) 1 AKR 426 : (2013) 1 KCCR 218
Constitution of India, 1950 — Article 21Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts05 Nov 2012Allowed
Afzal Hussain Since Deceased by his Legal Represent Ative Smt. Parveen Banu Vs Bhaskar Kotian Bangera
Karnataka High Court · (2012) 11 KAR CK 0083
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts05 Nov 2012Dismissed
Dr. H.N. Jagannatha Reddy and Mr. Prasad Raya Patty Vs Visvesvaraya Technological University and Others
Karnataka High Court · (2012) 11 KAR CK 0070
General Clauses Act, 1897 — Section 15, 16, 19 (1), 19 (2), 50
High Courts05 Nov 2012Dismissed
State Vs C. Seenappa and Gopal
Karnataka High Court · (2012) 11 KAR CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13 (1) (d), 13 (2), 20, 7
High Courts02 Nov 2012Allowed
Syndicate Bank A Body Constituted Under The Banking Companies (Acquisition and Transfer of Undertakings) Act 1970, Having Its Head Office At Manipal-576104, Represented By Its General Manager (P). Vs Sri S.R. Padiyar
Karnataka High Court · (2012) 11 KAR CK 0141
High Courts02 Nov 2012Allowed
Sri Ramachandrappa Vs The State of Karnataka and Others
Karnataka High Court · (2013) 1 KCCR 133
Karnataka Industrial Area Development Act, 1966 — Section 28(1), 28(4), 3(1)
High Courts02 Nov 2012Dismissed
Chikkathayamma and Others Vs The Deputy Commissioner Mandya District Mandya and Others
Karnataka High Court · (2012) 11 KAR CK 0111
Karnataka Land Revenue Act, 1964 — Section 136 (2), 136 (3)
High Courts02 Nov 2012Dismissed
Sri. Sakaram Chavan Vs The District Fire Officer Janwada Road, Bidar District Bidar-585401 and Others
Karnataka High Court · (2012) 11 KAR CK 0109
Civil Procedure Code, 1908 (CPC) — Section 80Karnataka Land Reforms Act, 1961 — Section 136 (2), 136 (3)
High Courts02 Nov 2012Dismissed
Doreswamy Gowda Vs State of Karnataka
Karnataka High Court · (2012) 11 KAR CK 0107
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts02 Nov 2012Allowed
Smt. K. Pushpavathi and Others Vs State of Karnataka, Department of Urban Development Authority, Bangalore Development Authority, Kumara Krupa West, Bangalore and The Special Land Acquisition Officer, Bangalore Development Authority, Kumara Krupa West, Bangalore
Karnataka High Court · (2012) 11 KAR CK 0089
Constitution of India, 1950 — Article 226, 32
High Courts02 Nov 2012
Puttarajegowda and Others Vs The Manager, Bajaj Alienz Insurance Co and M. Manjunatha Bajaj Allianz General Insurance Co., Ltd., Vs Puttarajegowda and Others Mallikarjuna and Smt. Nagamani @ Sharada Vs M. Manjunatha and The Manager, Bajaj Allianz Limited, Bangalore. Policy No. 100001802876, Valid From 10.02.2006 to 09.02.2006, Present address: The Manager, Bajaj Allianz General Insurance Co
Karnataka High Court · (2012) 11 KAR CK 0073
Motor Vehicles Act, 1988 — Section 166
High Courts02 Nov 2012
M/s. NU. Horizon Technologies Vs M/s. Roopa Advertisers
Karnataka High Court · (2012) 11 KAR CK 0063
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts02 Nov 2012
Karnataka Power Transmission Corporation Ltd. Vs K.H. Gopinath and Another
Karnataka High Court · (2013) 1 Crimes 354
High Courts02 Nov 2012Dismissed
Basappa and A.R. Mallehappa Vs B. Manjunath and Others
Karnataka High Court · (2012) 11 KAR CK 0044
High Courts02 Nov 2012Dismissed
Sri. Dharmaiah Hegde and Smt Neelavathi @ Nirmala Hegde Vs State of Karnataka
Karnataka High Court · (2012) 11 KAR CK 0043
High Courts02 Nov 2012Allowed
Mrs. S.R. Shanthala Murthy Vs Sri. V. Ramesh and M/s. United India Insurance Co., Ltd.
Karnataka High Court · (2012) 11 KAR CK 0012
Motor Vehicles Act, 1988 — Section 166
High Courts02 Nov 2012
Siddaraju @ Siddu Vs The Manager, The Oriental Insurance Co. Ltd., D.O.12, Jayalakshmi Mansion, 2nd Floor, 1001/56, Dr. Rajkumar Road, Rajajinagar 4th Block, Bangalore-10 and M.S. Manjula Murthy
Karnataka High Court · (2012) 11 KAR CK 0011
Motor Vehicles Act, 1988 — Section 166, 166