High Courts17 Jan 2014Allowed
Hanumantharaya Vs State of Karnataka
Karnataka High Court · (2014) 01 KAR CK 0203
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 302
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 745 of 2,398
High Courts17 Jan 2014Dismissed
H.S. Devendra Vs ICICI Lombard General and Dr. Manjunath. K.P.
Karnataka High Court · (2014) 01 KAR CK 0197
High Courts17 Jan 2014Partly Allowed
Sri. Channa Basava Vs Sathish Kumar B. and The Branch Manager, Bajaj Allianz General Insurance Co. Ltd.
Karnataka High Court · (2014) 01 KAR CK 0196
High Courts17 Jan 2014
HCL Comnet Limited Vs State of Karnataka
Karnataka High Court · (2014) 78 KarLJ 161
Karnataka Value Added Tax Act, 2003 — Section 36, 4, 4(1)(a), 4(1)(a)(ii), 62
High Courts17 Jan 2014Dismissed
S.L. Shivanna Vs Harsha
Karnataka High Court · (2014) 01 KAR CK 0187
Negotiable Instruments Act, 1881 (NI) - Section 138 139
High Courts17 Jan 2014Dismissed
Smt. Parvathamma, Anitha. M and Arun. M Vs The Director, KGID and The Superintendent of Police
Karnataka High Court · (2014) 01 KAR CK 0155
High Courts17 Jan 2014Partly Allowed
Smt. Ashima Shetty Vs Sri K. Padmakar Prabhu and Others
Karnataka High Court · (2014) 01 KAR CK 0144
High Courts17 Jan 2014Partly Allowed
Shobha L., Varun B.T. and Muthamma Vs The Managing Director, KSRTC
Karnataka High Court · (2014) 01 KAR CK 0141
High Courts17 Jan 2014Dismissed
Mr. Nazeer @ Nazeer Ahmed Vs Mr. Chandrashekar Gowda and New India Assurance Co., Ltd.
Karnataka High Court · (2014) 2 AKR 269
Motor Vehicles Act, 1988 - Section 39 56
High Courts17 Jan 2014
State of Karnataka Vs Sarathy Coffee Curing Works
Karnataka High Court · (2014) 78 KarLJ 240
High Courts17 Jan 2014Dismissed
Purushothama Shetty Vs Nirupama Shetty
Karnataka High Court · (2014) 3 AKR 563 : (2014) 4 KCCR 3403
Hindu Marriage Act, 1955 — Section 24
High Courts17 Jan 2014Allowed
Sri. H. Venkataramana Vs The State of Karnataka
Karnataka High Court · (2014) 2 AKR 521 : (2014) ILR 695 : (2015) 1 KarLJ 127 : (2014) 2 KCCR 1421 : (2014) 2 LLJ 278 : (2014) 2 LLN 695
Industrial Disputes Act, 1947 — Section 10(4A), 10(4-A)
High Courts17 Jan 2014Dismissed
Mr. Shivan Vs Kalandar and Divisional Manager, National Insurance Co. Ltd.
Karnataka High Court · (2014) 01 KAR CK 0051
High Courts17 Jan 2014Allowed
Manjunatha Vs State of Karnataka
Karnataka High Court · (2014) 01 KAR CK 0025
Penal Code, 1860 (IPC) - Section 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(xi)
High Courts16 Jan 2014
Union of India Vs Lampo Computers (P) Ltd.
Karnataka High Court · (2014) 305 ELT 215
High Courts16 Jan 2014Dismissed
Sri H.M. Ramu Vs Sri K. Mukunda and The Oriental Insurance Ltd.
Karnataka High Court · (2014) 01 KAR CK 0280
High Courts16 Jan 2014Partly Allowed
Kum. Nagarathna Vs M.V. Vishwanath and The Branch Manager Oriental Insurance Co. Ltd.
Karnataka High Court · (2014) 01 KAR CK 0279
High Courts16 Jan 2014Dismissed
Smt. Radika Vs Sri Thiru M. Elango and The Manager United India Insurance Co. Ltd.
Karnataka High Court · (2014) 01 KAR CK 0265
High Courts16 Jan 2014Dismissed
Iravva @ Iramma R./by G.P.A. Holder Sir Ishwar Vs Smt. Shobha and Smt. Nagamma
Karnataka High Court · (2014) 01 KAR CK 0264
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 2, 151
High Courts16 Jan 2014Disposed Off
Sri Tukra, Smt. Paddu and Smt. Appi Vs The Secretary, Department of Forest, Bangalore and Others
Karnataka High Court · (2014) 01 KAR CK 0250