High Courts16 Jan 2014Dismissed
State of Karnataka Vs Raju
Karnataka High Court · (2014) 01 KAR CK 0172
Motor Vehicles Act, 1988 — Section 134(a)(b)Penal Code, 1860 (IPC) — Section 279, 304A
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 747 of 2,398
High Courts16 Jan 2014Disposed Off
M/s. Haji M. Abdul Razak and Co. Vs K. Ismath Enoon
Karnataka High Court · (2014) 01 KAR CK 0171
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts16 Jan 2014Disposed Off
A.B. Surya Vs C. Sathyanarayana
Karnataka High Court · (2014) 01 KAR CK 0170
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 23 Rule 3, 151
High Courts16 Jan 2014Partly Allowed
Sri Syed Peer Vs The Oriental Insurance Co. Ltd. and Others
Karnataka High Court · (2014) 01 KAR CK 0167
High Courts16 Jan 2014Partly Allowed
Veeresh Vs Gajanana Transport Co. Ltd. and The Divisional Manager, United India Insurance Co. Ltd.
Karnataka High Court · (2014) 01 KAR CK 0166
High Courts16 Jan 2014Partly Allowed
Sri Ramachandra Srimant and Smt. Bheemavav Vs Shri Sangappa Bhimappa Kudachi and The Divisional Manager, New India Assurance Company Ltd.
Karnataka High Court · (2014) 01 KAR CK 0165
Motor Vehicles Act, 1988 — Section 173(1)
High Courts16 Jan 2014Dismissed
Sri K.H. Basavaraj Vs Sri Mahamad Samiulla
Karnataka High Court · (2014) 01 KAR CK 0164
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts16 Jan 2014Dismissed
M. Narayanappa Vs M/s. Shiva Shakthi Bio-Planetic Ltd. and The Regional Manager, New India Assurance Co. Ltd.
Karnataka High Court · (2014) 01 KAR CK 0161
Motor Vehicles Act, 1988 - Section 166
High Courts16 Jan 2014Dismissed
M/s. United India Insurance Company Limited Vs Razak and Others
Karnataka High Court · (2014) 01 KAR CK 0160
High Courts16 Jan 2014
Commissioner of Customs Vs M/s. G. Exporters
Karnataka High Court · (2014) 303 ELT 507 : (2014) 43 GST 613 : (2014) 25 GSTR 483
Customs Act, 1962 - Section 129D 129D(2)
High Courts16 Jan 2014Dismissed
Dr. (Mrs.) Smita Jain Vs Mr. N.A. Parameshwar
Karnataka High Court · (2014) 01 KAR CK 0158
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10Karnataka Rent Act, 1999 - Section 2 2(3) 2(3)(g)
High Courts16 Jan 2014Dismissed
The Secretary To Government Department of Education and The Accountant General in Karnataka Vs Sri N.B. Govinda Raja Rao
Karnataka High Court · (2014) 01 KAR CK 0157
High Courts16 Jan 2014Dismissed
Smt. Veeramma Vs The Assistant Commissioner Kollegal Sub-Division and Others
Karnataka High Court · (2014) 01 KAR CK 0156
Karnataka Panchayat Raj Act, 1993 - Section 49
High Courts16 Jan 2014
M/s. Shivam Trading Company Vs The Commercial Tax Officer, Bangalore
Karnataka High Court · (2014) 01 KAR CK 0154
Karnataka Value Added Tax Act, 2003 - Section 12(c) 53 53(12) 53(12)(c) 62
High Courts16 Jan 2014Allowed
Chidambar and Basappa Vs Manohar and Prabhakar @ Fakirappa Since Dead by L.Rs.
Karnataka High Court · (2014) 01 KAR CK 0153
Civil Procedure Code, 1908 (CPC) - Section 10(2) 100 96
High Courts16 Jan 2014Dismissed
The Karnataka State Financial Corporation and Karnataka State Financial Corporation, Bangalore Rural Branch, Church Street Vs M/s. Origami Tissues
Karnataka High Court · (2014) 01 KAR CK 0152
Evidence Act, 1872 - Section 91
High Courts16 Jan 2014Dismissed
Kumar Organic Products Limited Vs Dalal Motto Macdonald Pvt. Ltd. and Mr. Justice (Retd.) K. Shivashankar Bhat
Karnataka High Court · (2014) 01 KAR CK 0151
Arbitration and Conciliation Act, 1996 - Section 34 37
High Courts16 Jan 2014
M/s. ICICI Lombard General Insurance Company Ltd. Vs Shashirekhamani, K.K. Harish, R. Thimmaiah and S.N. Shankar Smt. Shashirekamani and Sri K.K. Harish Vs Sri Thimmaiah, Sri S.N. Shekar and M/s. ICICI Lombard General Insurance Company
Karnataka High Court · (2014) 01 KAR CK 0148
Motor Vehicles Act, 1988 - Section 166
High Courts16 Jan 2014Allowed
Sanna Basavaraddi Vs Shivashankarappa @ Shankarappa and Others
Karnataka High Court · (2014) 01 KAR CK 0147
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 18, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 27, Order 41 Rule 28
High Courts16 Jan 2014Dismissed
UFM Sri Nagesh Vs Shrikant and Others
Karnataka High Court · (2014) 01 KAR CK 0146
Civil Procedure Code, 1908 (CPC) - Section 100 96