High Courts09 Jan 2014Dismissed
Sri S.M. Raju Vs The Karnataka Lokayuktha and State of Karnataka
Karnataka High Court · (2014) 1 AKR 704 : (2014) 2 KCCR 1408
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 749 of 2,398
High Courts09 Jan 2014Allowed
Sheshadri Vs The State of Karnataka
Karnataka High Court · (2014) 1 AKR 642 : (2014) 2 KCCR 1431
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 380, 399, 402
High Courts09 Jan 2014Disposed Off
Snook N. Cue Association Vs State of Karnataka and Others
Karnataka High Court · (2014) 1 AKR 694 : (2014) 2 KCCR 1492
High Courts09 Jan 2014Dismissed
Venkatesh Vasander Vs State of Karnataka and Others
Karnataka High Court · (2014) 1 AKR 695
High Courts09 Jan 2014Allowed
Basavaraju and Others Vs State
Karnataka High Court · (2014) 1 AKR 696 : (2014) 2 KCCR 1742
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 114, 143, 147, 149, 323
High Courts09 Jan 2014Allowed
Smt. M.S. Sujatha and Others Vs State of Karnataka
Karnataka High Court · (2014) 1 AKR 842 : (2014) 2 KCCR 1544
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 34, 354, 420, 504
High Courts09 Jan 2014Allowed
J.B. Shanthakumar Vs State
Karnataka High Court · (2014) 2 AKR 20 : (2014) 2 KCCR 1654
Criminal Procedure Code, 1973 (CrPC) — Section 200, 438Penal Code, 1860 (IPC) — Section 120A, 34, 419, 420, 463
High Courts09 Jan 2014Allowed
Commissioner of Service Tax, Bangalore Vs Rallies India Ltd.
Karnataka High Court · (2014) 44 GST 465 : (2014) 34 STR 174
High Courts09 Jan 2014Dismissed
B.M. Krishnamurthy Vs State of Karnataka
Karnataka High Court · (2014) 2 AKR 19 : (2014) 3 KCCR 2212
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 409, 420, 477A
High Courts09 Jan 2014
Muniswamy Vs Charles Katanu George and The Bajaj Allianz General Insurance Co. Ltd.
Karnataka High Court · (2014) 2 AKR 312
Motor Vehicles Act, 1988 - Section 134(c) 158(6) 26
High Courts09 Jan 2014Disposed Off
Sri Budhi Basweshwar Math Vs State of Karnataka
Karnataka High Court · (2014) 3 KarLJ 334
High Courts09 Jan 2014
R.K.S. Agro Tech Ltd. Vs Commissioner of Customs
Karnataka High Court · (2014) 309 ELT 252 : (2014) 44 GST 578 : (2014) 25 GSTR 378
Customs Act, 1962 — Section 129E
High Courts09 Jan 2014
D.C. Chandrashekariah Vs Divisional Controller, KSRTC
Karnataka High Court · (2014) 2 AKR 322 : (2014) ILR 1115
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 47
High Courts09 Jan 2014
State of Karnataka Vs Aradhya Ropes and Slings
Karnataka High Court · (2014) 78 KarLJ 250
High Courts09 Jan 2014Partly Allowed
K.J. Basavaraj Vs State of Karnataka
Karnataka High Court · (2014) 2 AKR 248 : (2014) 1 KCCR 824
Karnataka Panchayat Raj Act, 1993 - Section 113 43-A
High Courts09 Jan 2014
Pralhad M. Deshpande Vs State of Karnataka and Others
Karnataka High Court · (2014) 3 AKR 327 : (2014) 2 KarLJ 349 : (2014) 4 KCCR 2879
High Courts08 Jan 2014Dismissed
Venkatesh Vs The Special Land Acquisition Officer
Karnataka High Court · (2014) 2 AKR 497
Land Acquisition Act, 1894 — Section 12, 12(2), 18, 18(1), 18(2)
High Courts08 Jan 2014Dismissed
Tera Software Limited Vs State of Karnataka, The Secretary, Department of Revenue, The Inspector General of Registration and Commissioner of Stamps and HCL Infosystems Limited
Karnataka High Court · (2014) 01 KAR CK 0238
Constitution of India, 1950 - Article 14 226
High Courts08 Jan 2014Allowed
Smt. Anitha Vs Commissioner of Police, By B.G. Jyothiprakash Mirji, State of Karnataka and Senior Superintendent, Central Prison
Karnataka High Court · (2014) 1 AKR 840 : (2014) 2 KCCR 1488
Penal Code, 1860 (IPC) - Section 302 399 402
High Courts08 Jan 2014
Praveena H.K. Vs State
Karnataka High Court · (2014) 3 AKR 2 : (2014) 1 KarLJ 704
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 395