High Courts08 Jan 2014Dismissed
K.M. Chikkabadappa Vs C. Krishnappa and Another
Karnataka High Court · (2014) 1 AKR 697 : (2014) 2 KCCR 1564
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 750 of 2,398
High Courts08 Jan 2014Disposed Off
Mohammed Khizarulla and Others Vs M. Baba and Another
Karnataka High Court · (2014) 2 AKR 16
High Courts08 Jan 2014
Puttamma and Others Vs The Deputy Commissioner, Shimoga and Others
Karnataka High Court · (2014) 1 KCCR 788
High Courts08 Jan 2014
Chief Commissioner of Income Tax-III Vs Sarva Equity (P.) Ltd.
Karnataka High Court · (2014) 225 TAXMAN 172
Income Tax Act, 1961 — Section 132, 142, 143(2), 153C, 2(22)
High Courts08 Jan 2014Allowed
Sri D.G. Vasudev Vs Government of Karnataka, The Executive Engineer and The Assistant Executive Engineer, Public Works Department
Karnataka High Court · (2014) 2 AKR 461 : (2015) 144 FLR 921 : (2014) ILR 2747 : (2014) 6 KarLJ 485 : (2014) 2 KCCR 1444
Industrial Disputes Act, 1947 — Section 25-F, 25-F(a), 25-F(b)
High Courts08 Jan 2014Dismissed
D. Shivu Vs High Court of Karnataka
Karnataka High Court · (2015) 1 AKR 70 : (2014) 5 KarLJ 260
Constitution of India, 1950 — Article 19Right to Information Act, 2005 — Section 2(f), 2(i), 24, 3, 8
High Courts08 Jan 2014
Karnataka Wakfs Protection Joint Action Committee (Regd.) Vs The State of Karnataka and Others
Karnataka High Court · (2014) 1 AKR 851 : (2014) ILR 2618 : (2014) 1 KCCR 814
Constitution of India, 1950 - Article 226
High Courts08 Jan 2014Disposed Off
M/s. Shivaganga Leather Crafts Vs Chief Manager, Canara Bank
Karnataka High Court · (2014) 1 AKR 699 : (2014) 3 BC 70 : (2014) 2 KarLJ 12 : (2014) 2 KCCR 1539
Constitution of India, 1950 - Article 226
High Courts08 Jan 2014Dismissed
Karthik @ Nagendra Vs State of Karnataka
Karnataka High Court · (2014) 01 KAR CK 0002
Penal Code, 1860 (IPC) - Section 343 366(A) 376Protection of Children from Sexual Offences Act, 2012 - Section 5
High Courts07 Jan 2014
Chinnamma and Others Vs State of Karnataka and Others
Karnataka High Court · (2014) 1 AKR 643 : (2014) 2 KCCR 1510
Land Acquisition Act, 1894 — Section 10, 12(2), 16(2), 4(1), 5A
High Courts07 Jan 2014Partly Allowed
Gopalaiah Vs The National Insurance Co. Ltd. and Another
Karnataka High Court · (2014) 2 AKR 17
High Courts07 Jan 2014
A. Arun Vs H.B. Pushpa New India Assurance Company Ltd., Vs A. Arun
Karnataka High Court · (2016) 1 ACC 548 : (2015) 3 AKR 492 : (2015) 6 ALLMR 19 : (2014) ILR 5169
Motor Vehicles Act, 1988 — Section 166
High Courts07 Jan 2014Disposed Off
Karnataka Private Medical and Dental Colleges'' Association Vs Rajiv Gandhi University of Health Sciences
Karnataka High Court · (2014) 5 KarLJ 113
Karnataka Professional Educational Institutions (Regulation of Admission and Fixation of Fee) (Special Provisions) Act, 2006 — Section 5
High Courts07 Jan 2014
Sri A.K. Lakshmanappa Vs The State of Karnataka, The Karnataka Lokayuktha and The Commissioner, City Municipal Council
Karnataka High Court · (2014) 2 AKR 334 : (2014) ILR 4083 : (2014) LabIC 418
Administrative Tribunals Act, 1985 - Section 19Constitution of India, 1950 - Article 311(2)Criminal Procedure Code, 1973 (CrPC) - Section 389 389(1)
High Courts07 Jan 2014Allowed
Karnataka State Road Transport Corporation Vs Shamanna
Karnataka High Court · (2014) 5 KarLJ 290
Industrial Disputes Act, 1947 — Section 11-A
High Courts07 Jan 2014Partly Allowed
K.R. Devaraju Vs B.M. Chandra Shekaraiah
Karnataka High Court · (2014) 1 AKR 864
High Courts06 Jan 2014
Ms. T. Dhilshathu Beegam Vs The Director, Atomic Minerals Directorate for Exploration and Research Department of Atomic Energy and Others
Karnataka High Court · (2014) 2 KarLJ 542
High Courts06 Jan 2014
Hajarabegum Vs Kutubuddin Masimsab Jamadar and Another
Karnataka High Court · (2015) 2 KCCR 755 : (2015) 1 KCCR 755 : (2014) 1 KCCR 550
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25, Order 41 Rule 27, Order 6 Rule 17Transfer of Property Act, 1882 - Section 53A
High Courts06 Jan 2014
Learning Curve Technologies Bangalore P. Ltd. Vs Assistant Commissioner of Income Tax and Another
Karnataka High Court · (2014) 361 ITR 183
High Courts06 Jan 2014
Karnataka General Insurance Department Vs K. Ramprakash
Karnataka High Court · (2014) 6 KarLJ 308