High Courts16 Jan 2014Dismissed
M. Bhaskar Vs Smt. Veena, Smt. Dr. M. Mayadevi, Sri. C.M. Gowda and Sri. M. Balaji
Karnataka High Court · (2014) 01 KAR CK 0249
Constitution of India, 1950 - Article 226 227
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 746 of 2,398
High Courts16 Jan 2014Disposed Off
Sri Narayan Vs The State of Karnataka
Karnataka High Court · (2014) 01 KAR CK 0248
High Courts16 Jan 2014Allowed
Sri. Shivashankar Reddy Vs The State of Karnataka
Karnataka High Court · (2014) 01 KAR CK 0244
Karnataka Housing Board Act, 1962 - Section 3Land Acquisition Act, 1894 - Section 3(f) 3(f)(vi) 4(1) 6(1)
High Courts16 Jan 2014Dismissed
Prasanna Kumar Vs G.M. Siddeshwar and Others
Karnataka High Court · (2014) 2 AKR 370 : (2014) 6 KarLJ 198
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 16, Order 7 Rule 11, Order 7 Rule 11(a)Constitution of India, 1950 - Article 101(3)(b) 102 124(2)(a) 190(3)(b) 217(1)(a)Income Tax Act, 1961 - Section 80G
High Courts16 Jan 2014Disposed Off
M. Thimmayya Vs The Director (Admn. and HR) KPTCL, The General Manager (Admn. and HR) GESCOM, The Electrical Engineer (Ele) O and M Circle and Superintending Engineer (Ele) and the Disciplinary Authority O and M Circle
Karnataka High Court · (2014) 01 KAR CK 0242
Prevention of Corruption Act, 1988 - Section 13(1) 13(1)(d) 13(2) 7
High Courts16 Jan 2014Dismissed
Official Liquidator of M/s. Vintek R.F. Products Limited Vs Sri. S. Krishnamurthy and Others
Karnataka High Court · (2014) 01 KAR CK 0241
Companies Act, 1956 - Section 454 543
High Courts16 Jan 2014Dismissed
The Divisional Controller, North West Karnataka Transport Corporation (NWKRTC) Vs Fajal Ahamad
Karnataka High Court · (2014) 2 AKR 46 : (2014) 141 FLR 388 : (2014) 1 KarLJ 568 : (2014) 1 LLJ 592 : (2014) LLR 546
Industrial Disputes Act, 1947 - Section 10(1)(C)(D)
High Courts16 Jan 2014Allowed
Dr. H.C. Shiva Kumar Vs State of Karnataka, Rajiv Gandhi University of Health Sciences, Vijayanagar Institute of Medical Sciences and Kidwai Memorial Institute of Oncology
Karnataka High Court · (2014) 01 KAR CK 0218
High Courts16 Jan 2014Dismissed
State Vs Krishna and Others
Karnataka High Court · (2014) 01 KAR CK 0216
Karnataka Prevention of Destruction and Loss of Property Act, 1981 - Section 2Penal Code, 1860 (IPC) - Section 143 149 323 448 454
High Courts16 Jan 2014Partly Allowed
Singaiah Vs Venkatarao Potte and Branch Manager, New India Assurance Co. Ltd.
Karnataka High Court · (2014) 01 KAR CK 0215
High Courts16 Jan 2014Dismissed
Stanley Rodrigues Vs The State of Karnataka and The Karnataka Industrial Areas Development Board, Government of Karnataka
Karnataka High Court · (2014) 01 KAR CK 0214
Karnataka Industrial Areas Development Act, 1966 - Section 28(1) 28(4)
High Courts16 Jan 2014Allowed
Sathish and Sunil Vs The State of Karnataka
Karnataka High Court · (2014) 01 KAR CK 0213
High Courts16 Jan 2014Partly Allowed
Nandini @ Vidyashree Vivekananda Shet Vs Vivekananda Sadananda Shet
Karnataka High Court · (2014) 01 KAR CK 0212
Civil Procedure Code, 1908 (CPC) - Section 24Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 9
High Courts16 Jan 2014Dismissed
The State of Karnataka Vs R.K. Venkatesh
Karnataka High Court · (2014) 01 KAR CK 0211
Penal Code, 1860 (IPC) - Section 279 304A
High Courts16 Jan 2014Dismissed
Basanagouda Vs The Sub-Inspector of Police, The Zilla Panchayath Koppal and The Taluka Panchayath Kushtagi
Karnataka High Court · (2014) 01 KAR CK 0206
Constitution of India, 1950 - Article 226 227Criminal Procedure Code, 1973 (CrPC) - Section 197 482Penal Code, 1860 (IPC) - Section 34 409 420 465 468
High Courts16 Jan 2014Partly Allowed
Smt. Rajamma, Mahadevaswamy, Mahesh and Pallavi Vs Smt. Jayasheela, The National Insurance Co. Ltd., Senthil Ram Transport and The United India Insurance Co. Ltd.
Karnataka High Court · (2014) 01 KAR CK 0205
Motor Vehicles Act, 1988 - Section 166
High Courts16 Jan 2014Partly Allowed
Command Area Development Authority Vs Smt. Javaramma
Karnataka High Court · (2014) 01 KAR CK 0204
Industrial Disputes Act, 1947 - Section 11A
High Courts16 Jan 2014Allowed
Dr. H. Raghavendra Vs Dr. Rashmi
Karnataka High Court · (2014) 01 KAR CK 0202
Dowry Prohibition Act, 1961 - Section 3 4 6Hindu Marriage Act, 1955 - Section 9Penal Code, 1860 (IPC) - Section 34 498 498(A) 504 506(2)
High Courts16 Jan 2014Disposed Off
Samson and Another Vs State of Karnataka
Karnataka High Court · (2014) 2 AKR 116 : (2014) 2 KCCR 1500
High Courts16 Jan 2014Dismissed
The State of Karnataka Vs Manjunathachari and Rathnamma
Karnataka High Court · (2014) 01 KAR CK 0173
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(1)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 307, 34, 498A, 506