High Courts04 Jun 2015Allowed
K. Krishnappa Naidu Vs State of Karnataka
Karnataka High Court · (2015) 5 KarLJ 107
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 302, 304-B, 34, 498-A
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 499 of 2,398
High Courts04 Jun 2015Dismissed
Divisional Manager, ICICI Lombardo General Insurance Company Limited Vs Gangamma and Others
Karnataka High Court · (2015) 4 ACC 784 : (2015) 4 AKR 645 : (2015) 4 KarLJ 447
Motor Vehicles Act, 1988 - Section 10, 10(2), 2(10), 2(21), 2(47)
High Courts04 Jun 2015
Suresh Vs State of Karnataka
Karnataka High Court · (2015) 4 AKR 250 : (2015) 4 Crimes 115 : (2015) 3 KCCR 2176
Criminal Procedure Code, 1973 (CrPC) - Section 311Penal Code, 1860 (IPC) - Section 302
High Courts04 Jun 2015Disposed off
Arun Kiran Vs The Regional Passport Officer and Public Information Officer, Regional Passport Office and Others
Karnataka High Court · (2015) 4 KarLJ 290
Right to Information Act, 2005 - Section 19, 8(1)(j)
High Courts04 Jun 2015
Amma Construction India Pvt. Ltd. Vs The Assistant Commissioner of Commercial Taxes (Audit-5.9) and Others
Karnataka High Court · (2015) 52 GST 141
Karnataka Value Added Tax Act, 2003 - Section 35, 39, 39(2)
High Courts04 Jun 2015Dismissed
Siddaraj and Others Vs Ningappa Chandappa Shirsangi and Others
Karnataka High Court · (2015) 06 KAR CK 0275
Constitution of India, 1950 - Article 226, 227Karnataka Land Reforms Act, 1961 - Section 116A, 116B, 118Transfer of Property Act, 1882 - Section 52
High Courts04 Jun 2015Partly Allowed
Padmavathi and Others Vs Ramanna and Others
Karnataka High Court · (2015) 06 KAR CK 0274
Motor Vehicles Act, 1988 - Section 166
High Courts04 Jun 2015Partly Allowed
Kumari Pooja Vs Allabaksha and Others
Karnataka High Court · (2015) 06 KAR CK 0219
High Courts04 Jun 2015Allowed
R. Rakesh Vs H.G. Guruprasad
Karnataka High Court · (2015) 06 KAR CK 0203
Evidence Act, 1872 - Section 45, 73
High Courts04 Jun 2015Dismissed
Mahaveer Chand and Others Vs Vishwanth Reddy and Others
Karnataka High Court · (2015) 06 KAR CK 0182
High Courts04 Jun 2015Disposed off
Lakshmivan Polymers Pvt. Ltd. Vs The Deputy Commissioner, Bangalore Urban District and Others
Karnataka High Court · (2015) 4 AKR 431 : (2015) ILR Kar 3105 : (2015) 5 KarLJ 321
Karnataka Land Revenue Act, 1964 - Section 36
High Courts04 Jun 2015Allowed
Paguntamma and Others Vs Shivaraj and Others
Karnataka High Court · (2015) 06 KAR CK 0180
High Courts04 Jun 2015Dismissed
Shivaputrappa and Others Vs The Management of Vivada Chemicals (P) Ltd.
Karnataka High Court · (2015) 147 FLR 119 : (2015) 146 FLR 1068 : (2015) 4 KarLJ 529
Industrial Disputes Act, 1947 - Section 10(1)(c), 2(A), 2(k)
High Courts04 Jun 2015Dismissed
B.V. Ramachandre Gowda Vs Kempamma and Others
Karnataka High Court · (2015) 4 KarLJ 282
Karnataka Stamp Act, 1957 - Section 3
High Courts03 Jun 2015
Commissioner of Customs Vs Flyjac Logistics Pvt. Ltd.
Karnataka High Court · (2015) 323 ELT 730
Customs Tariff Act, 1975 - Section 3(2)
High Courts03 Jun 2015Disposed off
S. Purushotham Vs B.C. Radha
Karnataka High Court · (2015) 4 KarLJ 686
Hindu Marriage Act, 1955 - Section 26
High Courts03 Jun 2015Allowed
Hanmanth Vs State of Karnataka
Karnataka High Court · (2015) 4 KarLJ 401
Penal Code, 1860 (IPC) - Section 201, 302
High Courts03 Jun 2015Disposed off
Giriyappa Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 KarLJ 328
High Courts03 Jun 2015
Madura Coats (P.) Ltd. Vs Union of India
Karnataka High Court · (2015) 51 GST 756
Constitution of India, 1950 - Article 14, 19(i)(g), 226, 265Finance Act, 1994 - Section 65(105)(zzr), 65(55a), 65(55b)
High Courts03 Jun 2015Dismissed
The Divisional Manager, United India Insurance Co. Ltd. Vs Rathnamma and Others
Karnataka High Court · (2015) 06 KAR CK 0270
Motor Vehicles Act, 1988 - Section 147, 166