High Courts08 Jun 2015Dismissed
Basavaraju Vs State of Karnataka
Karnataka High Court · (2015) 6 KarLJ 517
Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 498 of 2,398
High Courts08 Jun 2015Dismissed
Vijay Kumar Y. Khanapur Vs The State of Karnataka
Karnataka High Court · (2015) 5 KarLJ 300
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19, 7
High Courts08 Jun 2015Allowed
Shantappa Vs The State of Karnataka
Karnataka High Court · (2015) 4 KCCR 3475
High Courts08 Jun 2015Dismissed
Siddappa and Others Vs Tangewwa Nagappa Hosur and Others
Karnataka High Court · (2015) 4 AKR 412
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 151
High Courts08 Jun 2015Dismissed
Uthamma and Others Vs R. Venugopala Reddy and Others
Karnataka High Court · (2015) 06 KAR CK 0028
High Courts05 Jun 2015Disposed off
Official Liquidator of Blue Crystal Agro Chemicals Limited (in Liqn.) Vs H.M. Shivaprakash and Others
Karnataka High Court · (2015) 5 KarLJ 181
High Courts05 Jun 2015Disposed off
Gundappa and Others Vs State of Karnataka
Karnataka High Court · (2015) 4 KarLJ 464
Criminal Procedure Code, 1973 (CrPC) - Section 438Karnataka Land Revenue Act, 1964 - Section 70Mines and Minerals (Development and Regulation) Act, 1957 - Section 21, 4(1), 4(1-A)
High Courts05 Jun 2015Disposed off
H.T. Sathyanarayan Vs Karnataka State Financial Corporation and Others
Karnataka High Court · (2015) 4 KarLJ 613
State Financial Corporations Act, 1951 - Section 29
High Courts05 Jun 2015Partly Allowed
Siddu Vs Somnath Chimkode and Others
Karnataka High Court · (2015) 06 KAR CK 0281
Motor Vehicles Act, 1988 - Section 173(1), 187Penal Code, 1860 (IPC) - Section 279, 338
High Courts05 Jun 2015Allowed
Saleem Gous Goundi Vs Mahadev Basappa Channavar
Karnataka High Court · (2015) 06 KAR CK 0272
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1, Order 9 Rule 13, 100, 151Limitation Act, 1963 - Section 5
High Courts05 Jun 2015Disposed off
P. Abdulla Vs The Authorized Officer and Deputy Conservator of Forest and Others
Karnataka High Court · (2015) 4 KarLJ 268
Criminal Procedure Code, 1973 (CrPC) - Section 451Forest Act, 1963 - Section 71(A)
High Courts05 Jun 2015Disposed off
Prabhakumari Vs B.L. Geetha and Others
Karnataka High Court · (2015) 06 KAR CK 0204
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17, 151
High Courts05 Jun 2015Dismissed
Saranya Vs Yuvaraj and Others
Karnataka High Court · (2015) 06 KAR CK 0201
Civil Procedure Code, 1908 (CPC) - Section 24Hindu Marriage Act, 1955 - Section 13(1)(ia)
High Courts05 Jun 2015
Weir BDK Valves Vs The Assistant Commissioner of Commercial Taxes (Audit-1) and Others
Karnataka High Court · (2015) 06 KAR CK 0179
Central Sales Tax Act, 1956 - Section 9(2)Karnataka Sales Tax Act, 1957 - Section 14Karnataka Value Added Tax Act, 2003 - Section 35, 36, 39, 69, 72(2)
High Courts05 Jun 2015Allowed
Nizamudin and Others Vs Special Land Acquisition Officer
Karnataka High Court · (2015) 06 KAR CK 0178
Civil Procedure Code, 1908 (CPC) - Section 151Limitation Act, 1963 - Section 5
High Courts05 Jun 2015Allowed
Ramachandra Aithal Vs The State of Karnataka
Karnataka High Court · (2015) 4 AKR 265 : (2015) 4 Crimes 111 : (2015) ILR (Kar) 4956 : (2015) 5 KarLJ 6 : (2015) 3 KCCR 2231
Criminal Procedure Code, 1973 (CrPC) - Section 174, 482Penal Code, 1860 (IPC) - Section 120-B, 176, 177, 201, 202
High Courts05 Jun 2015Allowed
Bajaj Allianz General Insurance Co. Ltd. Vs Puttawwa and Others
Karnataka High Court · (2015) 06 KAR CK 0102
High Courts05 Jun 2015
Shylaja and Others Vs B. Vigneshwar and Others
Karnataka High Court · (2015) 06 KAR CK 0094
Benami Transactions (Prohibition) Act, 1988 - Section 3(2)
High Courts05 Jun 2015Partly Allowed
K. Anusha and Others Vs Mohamed Imran and Others
Karnataka High Court · (2015) 06 KAR CK 0004
Motor Vehicles Act, 1988 - Section 166
High Courts04 Jun 2015Allowed
Mala and Others Vs Irappa and Others
Karnataka High Court · (2015) 3 KCCR 2865
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 2 Rule 2, Order 21 Rule 29, Order 7 Rule 11, Order 7 Rule 11(a)Contempt of Courts Act, 1971 - Section 2(c)Limitation Act, 1963 - Section 27