High Courts03 Jun 2015Partly Allowed
Narayan Hanamant Satwik and Others Vs The Special Land Acquisition Officer
Karnataka High Court · (2015) 06 KAR CK 0269
Land Acquisition Act, 1894 - Section 11, 18(1), 23(1A), 34, 4(1)
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 500 of 2,398
High Courts03 Jun 2015Dismissed
State of Karnataka Vs Manjunath and Others
Karnataka High Court · (2015) 06 KAR CK 0266
Criminal Procedure Code, 1973 (CrPC) - Section 235Penal Code, 1860 (IPC) - Section 34Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts03 Jun 2015
The Commissioner of Central Excise Customs and Service Tax Vs Jindal Praxair Oxygen Co. Pvt. Ltd.
Karnataka High Court · (2015) 323 ELT 712
High Courts03 Jun 2015Dismissed
Vijay P. Shah Vs M.M. Mahesh
Karnataka High Court · (2015) 06 KAR CK 0215
Karnataka Small Cause Courts Act, 1964 - Section 18Transfer of Property Act, 1882 - Section 106
High Courts03 Jun 2015
Pan Parag India Ltd. Vs Addl. Commissioner of Commercial Taxes
Karnataka High Court · (2015) 06 KAR CK 0192
Karnataka Value Added Tax Act, 2003 - Section 53, 53(12), 53(2), 62(6), 64(1)
High Courts03 Jun 2015Dismissed
Sree Datta Sai Cement Concrete Products Vs The State of Karnataka and Others
Karnataka High Court · (2015) 06 KAR CK 0185
Constitution of India, 1950 - Article 14
High Courts03 Jun 2015Partly Allowed
K.V. Vaishakh Sasi Vs H.S. Kumar and Others
Karnataka High Court · (2015) 06 KAR CK 0184
High Courts03 Jun 2015Partly Allowed
Mahantesh and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 06 KAR CK 0183
Penal Code, 1860 (IPC) - Section 107, 109, 494
High Courts03 Jun 2015
Shubhankar Estates Private Limited Vs The Senior Sub-Registrar Gandhinagar (Kacharakanahalli) and Others
Karnataka High Court · (2016) 237 TAXMAN 731
Income Tax Act, 1961 - Section 194-IA, 194LA, 203A
High Courts03 Jun 2015Allowed
Dhanapal Appanna Phakire Vs Malutai and Others
Karnataka High Court · (2015) 06 KAR CK 0141
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151
High Courts03 Jun 2015
Syed Amanulla Vs Khasim Khan and Others
Karnataka High Court · (2015) 06 KAR CK 0140
Civil Procedure Code, 1908 (CPC) - Order 34 Rule 34
High Courts03 Jun 2015Partly Allowed
Manjegowda Vs C.T. Nagesh and Others
Karnataka High Court · (2016) 1 AKR 299
High Courts03 Jun 2015Allowed
Harsha Sports Paradise (R) and Others Vs The Superintendent of Police and Others
Karnataka High Court · (2015) 5 KarLJ 402
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 2(d), 482Karnataka Police Act, 1963 - Section 2(c), 78(3), 79, 80, 88
High Courts03 Jun 2015Allowed
Chandrakanthamma and Others Vs B. Ramakrishnaiah
Karnataka High Court · (2016) 1 AKR 273
Specific Relief Act, 1963 - Section 16, 16(c)
High Courts03 Jun 2015Allowed
Santosh Vs The State of Karnataka and Others
Karnataka High Court · (2016) 1 AKR 77
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151, 152, 153, 80
High Courts03 Jun 2015Dismissed
The State of Karnataka and Others Vs K.S. Ravindranath and Others
Karnataka High Court · (2015) 06 KAR CK 0017
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1
High Courts02 Jun 2015Allowed
Manjunath Vs State of Karnataka
Karnataka High Court · (2015) 4 Crimes 149 : (2015) 5 KarLJ 118
Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 304-B, 498-A
High Courts02 Jun 2015Partly Allowed
The Divisional Manager, New India Assurance Company Limited Vs Sunil
Karnataka High Court · (2015) 4 ACC 675 : (2015) 5 KarLJ 115
High Courts02 Jun 2015
Irappa Ramappa Kottappagola and Others Vs State of Karnataka
Karnataka High Court · (2016) 1 AKR 475 : (2015) 5 KarLJ 128
Criminal Procedure Code, 1973 (CrPC) - Section 438, 439Penal Code, 1860 (IPC) - Section 307, 324, 34, 504, 506