High Courts02 Jun 2015Dismissed
Shashikala Channappa Belavinakatti and Others Vs The Secretary, Grama Panchayat Office and Others
Karnataka High Court · (2016) 1 AKR 393 : (2015) 5 KarLJ 171
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 501 of 2,398
High Courts02 Jun 2015Dismissed
B.N. Sreenivasa Vs The Executive Director, Steel Authority of India Ltd. and Others
Karnataka High Court · (2015) 06 KAR CK 0271
High Courts02 Jun 2015
ACE Manufacturing Systems Limited Vs The Addl. Commissioner of Income Tax (LTU)
Karnataka High Court · (2016) 380 ITR 432
Income Tax Act, 1961 - Section 143(2), 143(3), 260A, 80IB, 80IB(14)(c)(i)
High Courts02 Jun 2015Dismissed
K.P. Nagarathna Vs State of Karnataka and Others
Karnataka High Court · (2015) 06 KAR CK 0267
Criminal Procedure Code, 1973 (CrPC) - Section 319Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 304-B, 34, 498-A
High Courts02 Jun 2015Disposed off
Mohammad Rafiq Imamsab Dharwad Vs The Management of NWKRTC
Karnataka High Court · (2015) 06 KAR CK 0218
High Courts02 Jun 2015Dismissed
Ananda Kumar Appu Magadum Vs Keshav Tukaram Badiger and Others
Karnataka High Court · (2015) 5 KarLJ 145
Army Act, 1950 - Section 45
High Courts02 Jun 2015Allowed
Hanumantha Rao and Others Vs The Chief Executive Officer, Karnataka Board of Wakf and Others
Karnataka High Court · (2015) 06 KAR CK 0170
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 9, 141, 151Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 5
High Courts02 Jun 2015Disposed off
D.L. Thibbegouda and Others Vs Ramanna D.G. and Others
Karnataka High Court · (2015) 06 KAR CK 0165
High Courts02 Jun 2015Allowed
Tulasiram and Others Vs The State of Karnataka and Others
Karnataka High Court · (2016) 1 AKR 391
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 200Penal Code, 1860 (IPC) - Section 34Prevention of Corruption Act, 1988 - Section 13(1)(c), 19(1)
High Courts02 Jun 2015Allowed
Babu Vs Balappa and Others
Karnataka High Court · (2015) 06 KAR CK 0158
Criminal Procedure Code, 1973 (CrPC) - Section 145
High Courts02 Jun 2015Allowed
Y. Bharath Reddy and Others Vs The Karnataka Industrial Area Development Board and Others
Karnataka High Court · (2016) 1 AKR 388 : (2015) 4 KarLJ 330
Karnataka Industrial Areas Development Act, 1966 - Section 41(2)(b), 5
High Courts02 Jun 2015Allowed
Amar Educational and Welfare Association and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 06 KAR CK 0128
Constitution of India, 1950 - Article 30(1)
High Courts02 Jun 2015Dismissed
M. Mahadevappa and Others Vs The Branch Manager, The New India Assurance Co. Ltd. and Others
Karnataka High Court · (2015) 4 AKR 157 : (2015) ILR Kar 3160
High Courts02 Jun 2015
Swarnalatha and Others Vs Nagasundaramma and Others
Karnataka High Court · (2015) 06 KAR CK 0126
Motor Vehicles Act, 1988 - Section 55
High Courts02 Jun 2015
Clean Foods Ltd. Vs Commercial Tax Officer
Karnataka High Court · (2015) 52 GST 249 : (2016) 87 VST 38
Karnataka Value Added Tax Act, 2003 - Section 53(12), 64(1)
High Courts01 Jun 2015
LGCL Properties Private Limited Vs B.R. Ragamma and Others
Karnataka High Court · (2015) 5 KarLJ 343
Arbitration and Conciliation Act, 1996 - Section 11
High Courts01 Jun 2015Dismissed
G. Raja Vs The Government of Karnataka and Others
Karnataka High Court · (2015) 5 KarLJ 260 : (2016) 1 KCCR 560
Easements Act, 1882 - Section 52, 63
High Courts01 Jun 2015Disposed off
Hermon, House of Worship Society Vs The District Registrar of Societies
Karnataka High Court · (2015) 3 KCCR 2741
High Courts01 Jun 2015Dismissed
Mallikarjunaiah Hire Matta Vs Logipro Software Private Limited and Others
Karnataka High Court · (2015) 5 KarLJ 142
High Courts01 Jun 2015Disposed off
Gopal Reddy and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 5 KarLJ 99
Partnership Act, 1932 - Section 64