High Courts01 Jun 2015Partly Allowed
Venkatappa Shetty and Others Vs Paras Jain and Others
Karnataka High Court · (2015) 06 KAR CK 0157
Contract Act, 1872 - Section 10
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 503 of 2,398
High Courts01 Jun 2015Allowed
E. Ali Vs The Syndicate Bank and Others
Karnataka High Court · AIR 2015 Kar 122 : (2015) 4 BC 495 : (2015) ILR Kar 3060 : (2015) 4 KarLJ 318
Transfer of Property Act, 1882 - Section 13, 13(8), 14, 2, 69
High Courts01 Jun 2015Allowed
M. Muniyappa and Others Vs Ravindra and Others
Karnataka High Court · (2015) 06 KAR CK 0155
High Courts01 Jun 2015Partly Allowed
V.R. Shanta Vs K.N. Narasimhaiah
Karnataka High Court · (2015) 06 KAR CK 0154
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 2, Order 6 Rule 1Contract Act, 1872 - Section 201, 202, 208
High Courts01 Jun 2015Partly Allowed
Anjanappa and Others Vs The Managing Director, K.S.R.T.C. and Others
Karnataka High Court · (2015) 06 KAR CK 0125
Motor Vehicles Act, 1988 - Section 163(a), 163-A, 168(3)
High Courts01 Jun 2015Dismissed
M.S. Purushothama Reddy Vs State of Karnataka and Others
Karnataka High Court · (2015) 06 KAR CK 0078
High Courts01 Jun 2015Allowed
Narayanamma Vs Thammaiah and Others
Karnataka High Court · (2015) 06 KAR CK 0046
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 151Hindu Succession Act, 1956 - Section 6, 8
High Courts01 Jun 2015Partly Allowed
K.C. Bhatt and Others Vs Indira Bhuraria
Karnataka High Court · (2015) 06 KAR CK 0018
High Courts28 May 2015Disposed off
Jayaram Vs Padma and Others
Karnataka High Court · (2015) 05 KAR CK 0010
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts28 May 2015Allowed
Kaviraj Vs State of Karnataka
Karnataka High Court · (2015) 4 AKR 163
Arms Act, 1959 - Section 25, 3Penal Code, 1860 (IPC) - Section 302, 307
High Courts26 May 2015Allowed
Ramahia and Others Vs State of Karnataka
Karnataka High Court · (2015) 3 AKR 547 : (2015) 4 KCCR 4004
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 366, 376Prohibition of Child Marriage Act, 2006 - Section 10, 11, 9
High Courts26 May 2015Allowed
Vidyavathi G. Vs State of Karnataka and Others
Karnataka High Court · (2015) 3 AKR 788 : (2015) CriLJ 4440 : (2015) 4 KarLJ 408 : (2015) 4 KCCR 3661
Constitution of India, 1950 - Article 22(5)
High Courts21 May 2015Dismissed
H.S. Cheluvaraju and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 3 AKR 324 : (2015) 3 Crimes 470 : (2015) ILR Kar 3983 : (2015) 3 KCCR 2717
Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 197, 197(1), 482Penal Code, 1860 (IPC) - Section 109, 120-B, 166, 34, 420
High Courts21 May 2015Allowed
Branch Manager, Karnataka State Financial Corporation Vs Gayathri Agro Products
Karnataka High Court · (2015) 3 AKR 74 : (2015) ILR Kar 2921 : (2015) 4 KCCR 3387
State Financial Corporations Act, 1951 - Section 29
High Courts21 May 2015
Ravi Raj Guru Raj Kulkarni Vs Selvi J. Jayalalitha and Others
Karnataka High Court · (2015) 3 AKR 560 : (2016) 1 KCCR 572
Civil Procedure Code, 1908 (CPC) - Section 20(c)Constitution of India, 1950 - Article 226, 226(2)Penal Code, 1860 (IPC) - Section 120B
High Courts21 May 2015Dismissed
N. Manjunath Vs K.V. Naveen Kumar
Karnataka High Court · (2015) 05 KAR CK 0008
Criminal Procedure Code, 1973 (CrPC) - Section 200, 482Evidence Act, 1872 - Section 45Negotiable Instruments Act, 1881 (NI) - Section 138, 20
High Courts19 May 2015Allowed
G. Gayithri Vs Government of Karnataka and Others
Karnataka High Court · (2015) 3 AKR 401 : (2015) 4 Crimes 165 : (2015) 4 KarLJ 469 : (2015) 4 KCCR 3493
Prevention of Corruption Act, 1988 - Section 19, 7
High Courts19 May 2015Disposed off
All Friends Cultural Association Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 KarLJ 265
Karnataka Police Act, 1963 - Section 2, 2(14), 2(15)
High Courts19 May 2015Dismissed
Lakshman and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 4 AKR 502 : (2015) 4 KarLJ 668 : (2015) 3 KCCR 2194
Constitution of India, 1950 - Article 191, 193, 226, 243-ZG, 329(b)Karnataka Co-operative Societies Act, 1959 - Section 29(C), 31, 70, 70(2)(C)
High Courts14 May 2015
Daniel S. Farid Vs Union of India and Others
Karnataka High Court · AIR 2015 Kar 104
Passports Act, 1967 - Section 6Penal Code, 1860 (IPC) - Section 34, 420, 463, 468