High Courts14 May 2015Allowed
G.C. Gangadhaa and Others Vs Right to Education Cell and Others
Karnataka High Court · (2015) 05 KAR CK 0017
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 504 of 2,398
High Courts14 May 2015Allowed
G.C. Gangadhara and Others Vs The Right to Education Cell and Others
Karnataka High Court · (2015) 3 AKR 76 : (2015) 4 KarLJ 91 : (2015) 4 KCCR 3398
Right of Children to Free and Compulsory Education Act, 2009 - Section 2, 2(n)(iv), 5, 5(2)
High Courts14 May 2015Dismissed
Muralidhar R. and Others Vs Leela Prabhakar Rao and Others
Karnataka High Court · (2015) 05 KAR CK 0007
High Courts14 May 2015Allowed
Whitefield Shelters Pvt. Ltd. and Others Vs N. Nagaraja and Others
Karnataka High Court · AIR 2015 Kar 106 : (2015) 4 KarLJ 138
Civil Procedure Code, 1908 (CPC) - Section 151Karnataka Court Fees and Suits Valuation Act, 1958 - Section 11(2), 40, 47(ii)
High Courts07 May 2015Allowed
Kusuma Vs The State of Karnataka and Others
Karnataka High Court · (2015) 3 AKR 73 : (2015) 4 KCCR 3252
Constitution of India, 1950 - Article 22(5)
High Courts07 May 2015Allowed
Mohammed Mushtaq Ahmad and Others Vs State by Kengeri Police Station and Others
Karnataka High Court · (2015) 3 AKR 363 : (2015) 4 KCCR 3934
Civil Procedure Code, 1908 (CPC) - Section 89Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 3, 4
High Courts07 May 2015Allowed
Chandra Vs State of Karnataka
Karnataka High Court · (2015) 3 AKR 227 : (2015) 4 KCCR 3003
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 143, 149, 302, 324, 504
High Courts05 May 2015Allowed
Tripti Rai Vs Union of India and Others
Karnataka High Court · (2015) 3 DMC 186 : (2015) 4 KarLJ 145
Hindu Marriage Act, 1955 - Section 13(1)(i-b), 4(3)
High Courts05 May 2015Allowed
Rockline Bar and Restaurant Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 KarLJ 135
Karnataka Excise Act, 1965 - Section 61
High Courts05 May 2015Allowed
V. Suresh Kumar and Others Vs Koushika and Others
Karnataka High Court · (2015) 05 KAR CK 0006
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 4, 151, 94(e)Constitution of India, 1950 - Article 226, 227
High Courts30 Apr 2015Dismissed
Venkatesh Rathod Vs The State of Karnataka and Others
Karnataka High Court · (2015) 04 KAR CK 0263
High Courts30 Apr 2015Disposed off
H.B. Kashivishwanatha Setty Vs P. Srinivasa and Others
Karnataka High Court · (2015) 04 KAR CK 0262
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts30 Apr 2015Partly Allowed
Muttegowda. B.N. and Others Vs N. Shivakumar and Others
Karnataka High Court · (2015) 04 KAR CK 0261
Motor Vehicles Act, 1988 - Section 166
High Courts30 Apr 2015Dismissed
Banaskantha Zilla Co-operative Milk Products Pvt. Ltd. Vs U.P. Sulikeri The Food Inspector
Karnataka High Court · (2015) 04 KAR CK 0260
Criminal Procedure Code, 1973 (CrPC) - Section 482, 82, 83Prevention of Food Adulteration Act, 1954 - Section 11, 12(2), 13, 13(2), 16
High Courts30 Apr 2015
Chiranjeevi and Others Vs The State of Karnataka
Karnataka High Court · (2016) 1 AKR 41 : (2015) 4 Crimes 168 : (2015) 4 KarLJ 504
Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(n)(c), 42, 50
High Courts30 Apr 2015Allowed
The Union of India and Others Vs A.B. Chittargi
Karnataka High Court · (2015) 4 KarLJ 113
High Courts30 Apr 2015Dismissed
Syed Haji and Others Vs Sardar Ahamed and Others
Karnataka High Court · (2015) 04 KAR CK 0102
High Courts30 Apr 2015Dismissed
R.V. Shakunthala and Others Vs N. Rajkumar and Others
Karnataka High Court · (2015) 04 KAR CK 0101
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3A, Order 32 Rule 6(1), 151, 21, 96
High Courts30 Apr 2015Dismissed
Kalappa Abdul Vs State of Karnataka
Karnataka High Court · (2015) 04 KAR CK 0100
Criminal Procedure Code, 1973 (CrPC) - Section 227, 397(3), 420Customs Act, 1962 - Section 132, 135Penal Code, 1860 (IPC) - Section 11, 120B, 420
High Courts30 Apr 2015Partly Allowed
Ramesha Vs The State
Karnataka High Court · (2016) 1 AKR 215 : (2015) 4 Crimes 144 : (2015) 5 KarLJ 150
Criminal Procedure Code, 1973 (CrPC) - Section 313, 391Penal Code, 1860 (IPC) - Section 376