High Courts29 Apr 2015Dismissed
Shivannegowda Vs The State and Others
Karnataka High Court · (2015) 04 KAR CK 0243
Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 307
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 506 of 2,398
High Courts29 Apr 2015Allowed
GMR OSE Hungundhospet Highways Private Limited Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 KarLJ 108
High Courts29 Apr 2015Dismissed
Vishwantha Rao Vs Nagaraja Rao and Others
Karnataka High Court · (2015) 04 KAR CK 0143
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 31(a), Order 6 Rule 2, Order 6 Rule 4, 100
High Courts29 Apr 2015Dismissed
Andanappa and Others Vs The Karnataka State Co-Operative Election Commission and Others
Karnataka High Court · (2015) 04 KAR CK 0138
Constitution of India, 1950 - Article 226
High Courts29 Apr 2015Dismissed
P.N. Shylaja Vs B. Vittala Shetty and Others
Karnataka High Court · (2015) 04 KAR CK 0137
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 39
High Courts29 Apr 2015Partly Allowed
M. Jagadeesh Vs United India Insurance Company Limited and Others
Karnataka High Court · (2015) 04 KAR CK 0136
High Courts29 Apr 2015Partly Allowed
Muddu Madhaiah Vs Mohammed Atiq and Others
Karnataka High Court · (2015) 04 KAR CK 0135
Motor Vehicles Act, 1988 - Section 166
High Courts29 Apr 2015
Esquire Express India Pvt. Ltd. Vs Commissioner of Customs
Karnataka High Court · (2015) 324 ELT 558
High Courts29 Apr 2015
Regional Manager, United India Ins. Co. Ltd. Vs Shailaja
Karnataka High Court · (2015) 3 AKR 197
Motor Vehicles Act, 1988 - Section 166
High Courts29 Apr 2015Dismissed
Syed Anwar and Others Vs Shusheelamma and Others
Karnataka High Court · (2015) 04 KAR CK 0086
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 227
High Courts29 Apr 2015Allowed
B.S. Shivananda Swamy Vs The State of Karnataka and Others
Karnataka High Court · (2015) 04 KAR CK 0085
High Courts29 Apr 2015Allowed
Sai Basava Developers Vs K.N. Parvathi and Others
Karnataka High Court · AIR 2015 Kar 195 : (2015) 4 AKR 451 : (2015) ILR Kar 2927
High Courts28 Apr 2015Disposed off
The Brigade Foundation, A Public Charitable Trust Vs The Principal Secretary, Department of Public Education and Others
Karnataka High Court · (2015) 4 KarLJ 473
High Courts28 Apr 2015Allowed
Govardhana and Others Vs Appi and Others
Karnataka High Court · AIR 2015 Kar 188 : (2015) 4 AKR 683 : (2015) ILR Kar 3323
Civil Procedure Code, 1908 (CPC) - Order 3 Rule 3Legal Services Authorities Act, 1987 - Section 19, 20
High Courts28 Apr 2015Disposed off
Shashirekha Vs D. Vijay Kumar and Others
Karnataka High Court · (2015) 04 KAR CK 0286
High Courts28 Apr 2015Dismissed
Abdul Haq Vs Zainabunnissa
Karnataka High Court · (2015) 04 KAR CK 0285
High Courts28 Apr 2015
T.V. Gayatri and Others Vs The Branch Manager National Insurance Company Ltd. and Others
Karnataka High Court · (2015) 04 KAR CK 0284
Motor Vehicles Act, 1988 - Section 163-A, 166
High Courts28 Apr 2015Partly Allowed
Sarasamma and Others Vs Krishna and Others
Karnataka High Court · (2015) 04 KAR CK 0283
Motor Vehicles Act, 1988 - Section 166
High Courts28 Apr 2015Allowed
Bharathraj Gumppe Vs The State of Karnataka and Others
Karnataka High Court · (2015) 3 AKR 285 : (2015) 3 Crimes 474 : (2015) ILR Kar 3673 : (2015) 3 KCCR 2273
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, 366, 368
High Courts28 Apr 2015Dismissed
P. Surendra Kumar Vs Varkeys Retail Ventures Pvt. Ltd.
Karnataka High Court · (2015) 3 Crimes 490
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, 142