COURT ARCHIVE

Karnataka High Court judgments

47,957 judgments · page 507 of 2,398

High Courts28 Apr 2015Dismissed

V.T. Murthy and Others Vs V.S. Shivappa Gowda and Others

Karnataka High Court · (2015) 3 AKR 205 : (2015) 4 KCCR 3156

Criminal Procedure Code, 1973 (CrPC) - Section 372Penal Code, 1860 (IPC) - Section 143, 147, 149, 307, 326

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High Courts28 Apr 2015Dismissed

State of Karnataka Vs Muniraju and Others

Karnataka High Court · (2015) 04 KAR CK 0279

Penal Code, 1860 (IPC) - Section 201, 302

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High Courts28 Apr 2015

G. Raghu and Others Vs State by Dabaspet P.S.

Karnataka High Court · (2015) 04 KAR CK 0278

Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 395, 411

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High Courts28 Apr 2015Dismissed

B.S.T. Swamy Vs G.C. Yadava

Karnataka High Court · (2015) 04 KAR CK 0277

Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 9

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High Courts28 Apr 2015

P. Giri Raju Vs The Commercial Tax Officer

Karnataka High Court · (2015) 51 GST 576 : (2015) 86 VST 21

Karnataka Value Added Tax Act, 2003 - Section 39(2), 42, 42(9), 45, 53

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High Courts28 Apr 2015Dismissed

The Executive Engineer, MI Division and Others Vs Mallikarjun

Karnataka High Court · (2015) 04 KAR CK 0256

Land Acquisition Act, 1894 - Section 23

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High Courts28 Apr 2015Dismissed

B. Ganesh and Others Vs State of Karnataka

Karnataka High Court · (2015) 3 AKR 117 : (2015) CriLJ 3343

Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 120-B, 143, 149, 201, 302

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High Courts28 Apr 2015

Farooq Ali Khan Vs The Principal Commissioner of Income Tax and Others

Karnataka High Court · (2015) 3 AKR 70 : (2015) 234 TAXMAN 319

Constitution of India, 1950 - Article 136, 226Income Tax Act, 1961 - Section 127, 127(1), 132, 132(4), 133A(3)(ia)

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High Courts28 Apr 2015Allowed

The Divisional Controller, NEKRTC Vs Basavaraj

Karnataka High Court · (2015) 3 AKR 226

Industrial Disputes Act, 1947 - Section 10(1)(C)

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High Courts28 Apr 2015Dismissed

Nagaraj Vs State Bank of Hyderabad and Others

Karnataka High Court · (2015) 3 AKR 46 : (2015) ILR Kar 3833

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High Courts28 Apr 2015Dismissed

Arjun and Others Vs Venkatesh

Karnataka High Court · (2015) 04 KAR CK 0017

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 8 Rule 6A, 151Constitution of India, 1950 - Article 226, 227

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High Courts28 Apr 2015Dismissed

New India Assurance Co. Ltd. and Others Vs Shantamma and Others

Karnataka High Court · (2015) 04 KAR CK 0016

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High Courts28 Apr 2015Allowed

Payappa Vs The State of Karnataka and Others

Karnataka High Court · (2015) 04 KAR CK 0012

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High Courts28 Apr 2015Partly Allowed

K.L. Chandrashekara Vs C.M. Venugopal and Others

Karnataka High Court · (2015) 04 KAR CK 0010

Motor Vehicles Act, 1988 - Section 166

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High Courts27 Apr 2015

Chitradurga Sunflower Oil Complex (P.) Ltd. Vs Assistant Commissioner of Commercial Taxes

Karnataka High Court · (2015) 52 GST 145 : (2015) 86 VST 35

Karnataka Value Added Tax Act, 2003 - Section 10, 11(a)(1), 17, 35(4), 47

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High Courts27 Apr 2015Dismissed

Bijapur District Anti-famine Co-operative Institute Ltd. Vs State of Karnataka and Others

Karnataka High Court · (2015) 3 AKR 789

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High Courts27 Apr 2015Dismissed

Manjunatha J. and Others Vs State of Karnataka and Others

Karnataka High Court · (2015) 4 KarLJ 436

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High Courts27 Apr 2015Dismissed

A.G. Shivaprakash Vs Andanaiah and Others

Karnataka High Court · (2015) 4 AKR 309 : (2015) ILR Kar 3049

Civil Procedure Code, 1908 (CPC) - Order 27 Rule 5A, 80

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High Courts27 Apr 2015Dismissed

Renuka Manghnani Vs Peddakka and Others

Karnataka High Court · (2015) 4 KarLJ 256

Karnataka Court Fees and Suits Valuation Act, 1958 - Section 24, 35(1), 35(2)

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High Courts27 Apr 2015Dismissed

North West Karnataka Road Transport Corporation - NWKRTC Vs Guttappa

Karnataka High Court · (2015) 3 AKR 88 : (2015) 4 KCCR 3377

Industrial Disputes Act, 1947 - Section 10(1)(c)

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