High Courts09 Jun 2015Dismissed
N.P. Shylaja and Others Vs V. Keshavamurthy and Others
Karnataka High Court · (2015) 06 KAR CK 0213
Karnataka Rent Act, 1999 - Section 27(2)(r), 46, 5, 5(1)
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 497 of 2,398
High Courts09 Jun 2015
P.M. Abdulla Vs The Income Tax Officer
Karnataka High Court · (2016) 380 ITR 125
Income Tax Act, 1961 - Section 131, 133(6), 143(2), 68, 69C
High Courts09 Jun 2015Partly Allowed
Ramesh Gowda Vs Vijaya Fernades and Others
Karnataka High Court · (2015) 06 KAR CK 0145
High Courts09 Jun 2015Allowed
Hanumantharayappa Vs Bajaj Allianz Gen. Insurance Company Limited and Others
Karnataka High Court · (2015) 06 KAR CK 0103
High Courts09 Jun 2015Partly Allowed
Bajaj Allianz General Insurance Co. Ltd. Vs Shobha Murthy and Others
Karnataka High Court · (2015) 06 KAR CK 0101
High Courts09 Jun 2015Dismissed
Kasturevva Vs Jayashree
Karnataka High Court · (2015) AIR (Kar) 190
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, Order 23 Rule 3A, Order 7 Rule 11Constitution of India, 1950 - Article 226, 227
High Courts09 Jun 2015Dismissed
J. Margret Fernandez and Others Vs K.V. Seetharamaiah
Karnataka High Court · (2015) 06 KAR CK 0003
Specific Relief Act, 1963 - Section 10, 16(c), 2, 20
High Courts08 Jun 2015Allowed
Janardhan and Others Vs State
Karnataka High Court · (2015) 5 KarLJ 102
Criminal Procedure Code, 1973 (CrPC) - Section 438Karnataka Prevention of Destruction and Loss of Property Act, 1981 - Section 2(a)Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 307
High Courts08 Jun 2015Disposed off
Commercial and Business Aviation Services Private Limited Vs Swajas Air Charter Limited
Karnataka High Court · (2015) 4 KarLJ 566
Arbitration and Conciliation Act, 1996 - Section 11(5)
High Courts08 Jun 2015Disposed off
Sowbhagyamma and Others Vs M.D. Siddalingappa and Others
Karnataka High Court · (2015) 5 KarLJ 59
Civil Procedure Code, 1908 (CPC) - Order 3 Rule 2
High Courts08 Jun 2015
Commissioner of Central Excise Vs Dharwad Co-operative Milk Producers Societies Union Ltd.
Karnataka High Court · (2015) 39 STR 989
Finance Act, 1994 - Section 65, 75Finance Act, 2003 - Section 158
High Courts08 Jun 2015Allowed
Lalitha and Others Vs N. Kedarnath and Others
Karnataka High Court · (2015) 4 AKR 200 : (2015) ILR Kar 3017
High Courts08 Jun 2015Dismissed
Ramaiah Vs G. Kuppu Swamy and Others
Karnataka High Court · (2015) 06 KAR CK 0282
High Courts08 Jun 2015Disposed off
C.V. Palakshan Vs Special Land Acquisition Officer
Karnataka High Court · (2015) 06 KAR CK 0280
Land Acquisition Act, 1894 - Section 23(1-A), 28
High Courts08 Jun 2015Allowed
Raja Rajeshwari Agencies Vs Rustique Furniture
Karnataka High Court · (2015) 5 KarLJ 63
Criminal Procedure Code, 1973 (CrPC) - Section 200Negotiable Instruments Act, 1881 (NI) - Section 118(a), 138, 139
High Courts08 Jun 2015Disposed off
V. Gurunandana Vs Karnataka State Small Industries Development Corporation Ltd. and Others
Karnataka High Court · (2015) 06 KAR CK 0200
High Courts08 Jun 2015Allowed
Lakshamamma and Others Vs Sarvodhaya Education Trust
Karnataka High Court · (2015) 06 KAR CK 0196
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27(1)(b), Order 7 Rule 11(d), 151
High Courts08 Jun 2015Allowed
Sujatha Harindhranath Vs Harindhranath
Karnataka High Court · (2015) 06 KAR CK 0190
Family Courts Act, 1984 - Section 7, 8Protection of Women From Domestic Violence Act, 2005 - Section 12, 18, 19, 2(a), 2(f)
High Courts08 Jun 2015Dismissed
Prakash Vs Shashikala and Others
Karnataka High Court · (2015) 06 KAR CK 0187
Criminal Procedure Code, 1973 (CrPC) - Section 127
High Courts08 Jun 2015Dismissed
Joseph Paul Pais Vs State
Karnataka High Court · (2015) 5 KarLJ 209
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 34Penal Code, 1860 (IPC) - Section 120B, 409, 477A