High Courts11 Jun 2015
The Assistant Regional Transport Officer and Others Vs S. Ravishekar
Karnataka High Court · (2015) 4 KarLJ 549
Karnataka Motor Vehicles Taxation Act, 1957 - Section 3, 4
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 495 of 2,398
High Courts11 Jun 2015
The Commissioner of Income Tax and Others Vs Dinesh D. Ranka
Karnataka High Court · (2015) 4 AKR 278 : (2015) 280 CTR 224 : (2015) ILR Kar 3817 : (2016) 380 ITR 440
Income Tax Act, 1961 - Section 132, 143(3), 153A, 153-A, 2(14)
High Courts11 Jun 2015Dismissed
Chikkahonnaiah Vs Siddagangamma and Others
Karnataka High Court · (2015) 06 KAR CK 0206
Criminal Procedure Code, 1973 (CrPC) - Section 125, 397, 482Penal Code, 1860 (IPC) - Section 326
High Courts11 Jun 2015Partly Allowed
Kineta Minerals and Metals Ltd. Vs State of Karnataka and Others
Karnataka High Court · (2015) 06 KAR CK 0193
Criminal Procedure Code, 1973 (CrPC) - Section 102, 102(3)Mines and Minerals (Development and Regulation) Act, 1957 - Section 21, 23, 4(1), 4(1)(a)Penal Code, 1860 (IPC) - Section 120-B, 379, 409, 420
High Courts11 Jun 2015Partly Allowed
S.A. Ram Prakash Vs The State of Karnataka and Others
Karnataka High Court · (2015) 5 KarLJ 91
High Courts11 Jun 2015Allowed
N. Bheema Reddy Vs The Managing Director, Karnataka State Forest Industries Corporation Limited and Others
Karnataka High Court · (2015) 06 KAR CK 0143
High Courts11 Jun 2015Partly Allowed
The National Insurance Company Ltd. Vs Kallappa Siddappa Poojari and Others
Karnataka High Court · (2015) 06 KAR CK 0105
High Courts11 Jun 2015Dismissed
The Branch Manager, National Insurance Co. Ltd. Vs Govindappa and Others
Karnataka High Court · (2015) ILR Kar 4137
Employees State Insurance Act, 1948 - Section 53Motor Vehicles Act, 1988 - Section 166
High Courts11 Jun 2015Dismissed
P. Gurumurthy and Others Vs Jayamma and Others
Karnataka High Court · (2015) 06 KAR CK 0076
High Courts11 Jun 2015Allowed
The United India Insurance Co. Ltd. Vs Krishna and Others
Karnataka High Court · (2015) 06 KAR CK 0074
Penal Code, 1860 (IPC) - Section 134, 279, 304-A, 337, 338
High Courts11 Jun 2015Allowed
Kotak Mahindra Bank Limited Vs Sushil Mantri and Others
Karnataka High Court · (2015) 06 KAR CK 0029
High Courts11 Jun 2015Dismissed
Galappa Vs The Chairman Land Tribunal, Hospet Taluk and Others
Karnataka High Court · (2015) 06 KAR CK 0005
Constitution of India, 1950 - Article 226, 227
High Courts10 Jun 2015Disposed off
Raghavendra M. Vs The Commissioner, Bruhath Bengaluru Mahanagara Palike and Others
Karnataka High Court · (2015) 5 KarLJ 122
Constitution of India, 1950 - Article 19, 21Karnataka Municipal Corporations Act, 1976 - Section 353, 353(1)
High Courts10 Jun 2015Disposed off
Zygo Flowers Limited and Others Vs National Horticulture Board
Karnataka High Court · (2015) 5 KarLJ 137
High Courts10 Jun 2015
Padmanabha Rao Vs The Taluka Magistrate/Tahsildar, Anekal Taluk Post, Bangalore Urban District and Others
Karnataka High Court · (2015) 5 KarLJ 87
Criminal Procedure Code, 1973 (CrPC) - Section 145
High Courts10 Jun 2015
Commissioner of Income Tax and Others Vs Karnataka State Industrial Investment Development Corporation Ltd.
Karnataka High Court · (2015) 281 CTR 514 : (2015) 378 ITR 234 : (2015) 233 TAXMAN 17
Income Tax Act, 1961 - Section 143(2), 281
High Courts10 Jun 2015Disposed off
G.B.T. Manjula and Others Vs The Chief Zonal Manager, Indane Oil Corporation Limited and Others
Karnataka High Court · (2015) 4 KarLJ 664
High Courts10 Jun 2015Dismissed
Bharatiya Adima Jatti Sevaka Sangh (Regd.) Vs Sanjeevappa
Karnataka High Court · (2015) 4 AKR 304
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 1, Order 7 Rule 2, Order 7 Rule 3, 115, 26Karnataka Land Revenue Act, 1964 - Section 140, 140, 141, 141, 142
High Courts10 Jun 2015
State of Karnataka and Others Vs C. Mohankumar Gowda
Karnataka High Court · (2015) 4 KarLJ 287
Karnataka Excise Act, 1965 - Section 21(1)
High Courts10 Jun 2015Dismissed
Nagabhushana''s Vs Shimoga Institute of Medical Sciences (SIMS) and Others
Karnataka High Court · (2015) 06 KAR CK 0210