High Courts10 Jun 2015Partly Allowed
Y.S. Umesh Chandra Vs Krishna Murthy and Others
Karnataka High Court · (2015) 06 KAR CK 0208
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 496 of 2,398
High Courts10 Jun 2015Partly Allowed
Basavaraj Gowdana and Others Vs V. Munichandra and Others
Karnataka High Court · (2015) 06 KAR CK 0207
Motor Vehicles Act, 1988 - Section 140, 166
High Courts10 Jun 2015
D.S. Vanajaksha Vs Basava Raju T. and Others
Karnataka High Court · (2015) 06 KAR CK 0199
Motor Vehicles Act, 1988 - Section 166Penal Code, 1860 (IPC) - Section 279, 338
High Courts10 Jun 2015
Somabai and Others Vs B.M. Ashwathkumar and Others
Karnataka High Court · (2015) 06 KAR CK 0198
Motor Vehicles Act, 1988 - Section 166, 187Penal Code, 1860 (IPC) - Section 279, 304(A)
High Courts10 Jun 2015Partly Allowed
The Oriental Insurance Co. Ltd. Vs Srinivasa A. and Others
Karnataka High Court · (2015) 06 KAR CK 0197
Motor Vehicles Act, 1988 - Section 166
High Courts10 Jun 2015Partly Allowed
Sandya Goni Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 AKR 443
High Courts10 Jun 2015Dismissed
Yamanappa and Others Vs Shivayogappa
Karnataka High Court · (2015) 06 KAR CK 0194
High Courts10 Jun 2015Allowed
Nagaraja and Others Vs Woolen Handloom Weavers Produces Co-Operative Society
Karnataka High Court · (2015) 06 KAR CK 0188
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, 100, 80, 96
High Courts10 Jun 2015Partly Allowed
Chethana P. Vs The Chairman and Managing Director, KSRTC
Karnataka High Court · (2015) 06 KAR CK 0142
High Courts10 Jun 2015Disposed off
Srilatha M. Hegde Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 KarLJ 404
High Courts10 Jun 2015Dismissed
Narayanappa Vs Venkatesh and Others
Karnataka High Court · (2015) 06 KAR CK 0077
Evidence Act, 1872 - Section 91, 92
High Courts10 Jun 2015Dismissed
V. Anjaneya Reddy Vs Special Additional Land Acquisition Officer, Bangalore Development Authority
Karnataka High Court · (2015) 4 AKR 452 : (2015) ILR Kar 4101
Civil Procedure Code, 1908 (CPC) - Section 115
High Courts10 Jun 2015Dismissed
Vijaya Dhanya Kumar and Others Vs M.V. Sreedhar and Others
Karnataka High Court · (2015) 06 KAR CK 0030
Income Tax Act, 1961 - Section 230-A
High Courts09 Jun 2015Disposed off
Onmobile Global Limited Vs N.Y. Narayan and Others
Karnataka High Court · (2015) 5 KarLJ 104
Arbitration and Conciliation Act, 1996 - Section 11
High Courts09 Jun 2015Disposed off
Mayura Vs State and Others
Karnataka High Court · (2015) 4 AKR 446 : (2016) 6 FLT 93 : (2015) 4 KarLJ 353
High Courts09 Jun 2015
The Commissioner of Income Tax and Others Vs Crane Software International Ltd.
Karnataka High Court · (2015) 06 KAR CK 0322
Income Tax Act, 1961 - Section 143(1), 143(2), 143(3), 154, 80HHE
High Courts09 Jun 2015
Vasantha C. Kerur and Others Vs B. Basavaraj and Others
Karnataka High Court · (2015) ILR Kar 3887 : (2015) 5 KarLJ 12
Civil Procedure Code, 1908 (CPC) - Section 144General Clauses Act, 1897 - Section 6Hindu Succession Act, 1956 - Section 23, 6, 6(1), 8
High Courts09 Jun 2015Dismissed
Sharanappa Shivappa Alur and Others Vs Shivappa Bharamappa Alur and Others
Karnataka High Court · (2015) 4 KarLJ 607
Hindu Succession Act, 1956 - Section 22
High Courts09 Jun 2015
Guttigedarara Credit Co-operative Society Limited Vs The Income Tax Officer
Karnataka High Court · (2015) 377 ITR 464 : (2015) 234 TAXMAN 476
Income Tax Act, 1961 - Section 139(1), 143(2), 56, 80J, 80PKarnataka Co-operative Societies Act, 1959 - Section 7
High Courts09 Jun 2015Allowed
S. Ramaprasad Vs S. Aravind Kumar
Karnataka High Court · (2015) 06 KAR CK 0214
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 2, Order 17 Rule 3, Order 17 Rule 3(b), Order 9 Rule 13, Order 9 Rule 9