High Courts15 Jun 2015Dismissed
Chandrashekhar and Others Vs Sunjay Mohan Rao
Karnataka High Court · (2015) 4 AKR 311 : (2015) ILR (Kar) 4409 : (2016) 1 KCCR 565
Karnataka Co-operative Societies Act, 1959 - Section 101, 103, 105, 106, 107
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 494 of 2,398
High Courts15 Jun 2015Allowed
Malthesh Vs Ranganayakalu
Karnataka High Court · (2015) 06 KAR CK 0033
Criminal Procedure Code, 1973 (CrPC) - Section 313Negotiable Instruments Act, 1881 (NI) - Section 118, 138, 139
High Courts15 Jun 2015Partly Allowed
Vanishri G. Vs B.J. Ashoka and Others
Karnataka High Court · (2015) 06 KAR CK 0032
Motor Vehicles Act, 1988 - Section 166
High Courts12 Jun 2015Allowed
Kumara and Others Vs State of Karnataka
Karnataka High Court · (2015) 4 Crimes 147 : (2015) 5 KarLJ 112
Criminal Procedure Code, 1973 (CrPC) - Section 438, 439Penal Code, 1860 (IPC) - Section 295, 323, 34, 341, 355Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 18, 3(1), 3(1)(x)
High Courts12 Jun 2015Disposed off
Priya Vs Naveen L. Ahuja
Karnataka High Court · (2015) 4 KarLJ 571
Hindu Marriage Act, 1955 - Section 13, 9
High Courts12 Jun 2015Dismissed
M. Venkataraman Vs Seven H. Logistics Private Limited
Karnataka High Court · (2015) 5 KarLJ 95
High Courts12 Jun 2015Disposed off
V. Ravindra and Others Vs The Deputy Commissioner, Chickballapura District and Others
Karnataka High Court · (2015) 4 KarLJ 547
Karnataka Land Revenue Act, 1964 - Section 94-C
High Courts12 Jun 2015Dismissed
V. Venkatesh and Others Vs V. Ramesh and Others
Karnataka High Court · (2015) 06 KAR CK 0229
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Transfer of Property Act, 1882 - Section 52
High Courts12 Jun 2015
The Housing Commissioner, Karnataka Housing Board Vs The State of Karnataka and Others
Karnataka High Court · (2015) 4 AKR 239 : (2015) ILR Kar 3267 : (2015) 4 KarLJ 183
Civil Procedure Code, 1908 (CPC) - Section 151General Clauses Act, 1897 - Section 6Karnataka Housing Board Act, 1962 - Section 20, 21, 33(2)
High Courts12 Jun 2015Dismissed
Chikkaiah and Others Vs Gowramma and Others
Karnataka High Court · (2015) 06 KAR CK 0211
Civil Procedure Code, 1908 (CPC) - Section 100, 96Evidence Act, 1872 - Section 50Karnataka Village Officers Abolition Act, 1961 - Section 5
High Courts12 Jun 2015
K. Ramaiah and Others Vs Khaji Imam Khan and Others
Karnataka High Court · (2015) 06 KAR CK 0107
High Courts12 Jun 2015Dismissed
Halina C. Gangappa Vs Prasanna and Others
Karnataka High Court · (2015) 06 KAR CK 0106
High Courts12 Jun 2015
TVS Motor Co. Ltd. Vs Union of India and Others
Karnataka High Court · (2015) 323 ELT 57
Central Excises and Salt Act, 1944 - Section 11B, 2A, 3, 4, 4(1)Finance Act, 1994 - Section 91, 92, 93, 93(1)Finance Act, 2001 - Section 136
High Courts12 Jun 2015
Sangamesh Vs K.T. Geetha and Others
Karnataka High Court · (2015) 06 KAR CK 0075
Motor Vehicles Act, 1988 - Section 166
High Courts12 Jun 2015Dismissed
The State of Karnataka Vs M.P. Renukacharya and Others
Karnataka High Court · (2015) 4 AKR 559
Criminal Procedure Code, 1973 (CrPC) - Section 321, 333, 482
High Courts12 Jun 2015Dismissed
Raheja Residency Apartment and Others Vs K. Raheja Development Corporation and Others
Karnataka High Court · (2015) 06 KAR CK 0031
High Courts11 Jun 2015Disposed off
H.R. Rajashree Vs The Bangalore Development Authority
Karnataka High Court · (2015) 5 KarLJ 609 : (2015) 3 KCCR 2855
High Courts11 Jun 2015
The Commissioner of Income Tax, Central Circle and Others Vs Dinesh D. Ranka
Karnataka High Court · (2015) 06 KAR CK 0319
Income Tax Act, 1961 - Section 132, 143(3), 153A, 153-A, 2(14)
High Courts11 Jun 2015Dismissed
Palakshamma Vs Karnataka State Election Commission, Bangalore and Others
Karnataka High Court · (2015) 4 AKR 418 : (2015) ILR Kar 3395 : (2015) 4 KarLJ 552
Criminal Procedure Code, 1973 (CrPC) - Section 110, 117Karnataka Panchayat Raj Act, 1993 - Section 128, 128(1), 128(1)(i), 129(2), 133
High Courts11 Jun 2015Dismissed
The Section Officer, O and M Division and Others Vs Ravi
Karnataka High Court · (2015) 4 KarLJ 643
Electricity Act, 2003 - Section 53, 68