High Courts17 Jun 2015Dismissed
Suresh and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 KarLJ 559
Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 - Section 4(2)
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 492 of 2,398
High Courts17 Jun 2015Dismissed
Emthiyaz Beg Vs Rakibha Jhan
Karnataka High Court · (2015) 3 KCCR 2462
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1(r)Transfer of Property Act, 1882 - Section 52
High Courts17 Jun 2015Dismissed
V.P. Madaiah and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 KarLJ 672
Constitution of India, 1950 - Article 226Karnataka Land Revenue Act, 1964 - Section 192-A, 94-A
High Courts17 Jun 2015Dismissed
Coir Board Vs Gerdie Constructions Pvt. Ltd.
Karnataka High Court · (2015) 06 KAR CK 0293
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Evidence Act, 1872 - Section 116Transfer of Property Act, 1882 - Section 106, 109
High Courts17 Jun 2015Dismissed
Vijayakumari Vs Gangamma and Others
Karnataka High Court · (2015) 06 KAR CK 0252
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2), Order 6 Rule 17, 151Constitution of India, 1950 - Article 227
High Courts17 Jun 2015Dismissed
Govinda Udupa and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 06 KAR CK 0251
High Courts17 Jun 2015
Durudundeshwar Vs Aarati and Others
Karnataka High Court · (2015) 06 KAR CK 0250
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts17 Jun 2015Allowed
Yellamma and Others Vs The Deputy Commissioner and Others
Karnataka High Court · (2015) 06 KAR CK 0236
Karnataka Land Revenue Act, 1964 - Section 136, 50
High Courts17 Jun 2015Dismissed
Yashavantha V. Shetty and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 06 KAR CK 0235
Karnataka Panchayat Raj Act, 1993 - Section 44, 44 (2), 44 (2)(a), 44(2), 5
High Courts17 Jun 2015Partly Allowed
Keshva Vs State
Karnataka High Court · (2015) 06 KAR CK 0234
Criminal Procedure Code, 1973 (CrPC) - Section 311Penal Code, 1860 (IPC) - Section 302
High Courts17 Jun 2015Allowed
Chathrappa Vs The State of Karnataka
Karnataka High Court · (2015) 06 KAR CK 0233
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 302, 304
High Courts17 Jun 2015Dismissed
Jagadguru Renukacharya Co-Operative Credit Society (Ltd.) Vs Gurusiddappa Basappa
Karnataka High Court · (2015) 06 KAR CK 0232
Karnataka Co-operative Societies Act, 1959 - Section 70, 70A, 70-A, 71-A (2)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts17 Jun 2015Allowed
B.N. Sreenath Bhat Vs Jayalakshmi and Others
Karnataka High Court · (2015) 3 AKR 509 : (2015) 4 KCCR 3952
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 6 Rule 17, 151Constitution of India, 1950 - Article 226, 227
High Courts17 Jun 2015Dismissed
K. Udhayabanu Vs G.S. Hemalatha
Karnataka High Court · (2015) 06 KAR CK 0227
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21, Order 21 Rule 32Hindu Marriage Act, 1955 - Section 13(1)(i), 13(1)(r), 13(1-A), 9
High Courts17 Jun 2015Allowed
Shilpa Prashanth Vs Prashanth B. Lalsangi
Karnataka High Court · (2015) 06 KAR CK 0225
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 11, Order 9 Rule 13, 151
High Courts17 Jun 2015Allowed
Kashibai Vs Somappa
Karnataka High Court · (2015) 06 KAR CK 0224
Civil Procedure Code, 1908 (CPC) - Section 24Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 9
High Courts17 Jun 2015Allowed
Priyanka Vs Sharanayya
Karnataka High Court · (2015) 06 KAR CK 0096
Civil Procedure Code, 1908 (CPC) - Section 24Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts17 Jun 2015Dismissed
Sanjay Chandusa Gongale Vs Anjali and Others
Karnataka High Court · (2016) 1 AKR 639
Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(4)Family Courts Act, 1984 - Section 19(4)
High Courts17 Jun 2015Partly Allowed
Yallappa Vs Shanulla and Others
Karnataka High Court · (2015) 06 KAR CK 0079
High Courts17 Jun 2015Dismissed
B. Sham Sundar Vs B. Kishanlal
Karnataka High Court · (2015) 06 KAR CK 0071