COURT ARCHIVE

Karnataka High Court judgments

47,957 judgments · page 491 of 2,398

High Courts18 Jun 2015Dismissed

Muni Rajappa Vs Assistant Commissioner, Bangalore North Sub-Division and Others

Karnataka High Court · (2015) 5 KarLJ 89

Karnataka Land Revenue Act, 1964 - Section 136(3)Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 - Section 4

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High Courts18 Jun 2015

JMC Projects (India) Ltd. Vs The State of Karnataka

Karnataka High Court · (2015) 52 GST 435 : (2015) 86 VST 205

Income Tax Act, 1922 - Section 34Karnataka Value Added Tax Act, 2003 - Section 15, 38(1), 62, 63, 64

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High Courts18 Jun 2015

The Commissioner of Service Tax, Service Tax Commissionerate Vs United Spirits Limited

Karnataka High Court · (2015) 06 KAR CK 0330

Central Excises and Salt Act, 1944 - Section 35(g), 35G

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High Courts18 Jun 2015Dismissed

Jayanth G. Joshi Vs The Management of Syndicate Bank

Karnataka High Court · (2015) 147 FLR 467 : (2015) 4 KarLJ 600

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High Courts18 Jun 2015Partly Allowed

V. Vasudeva Udupa Vs M.R. Sathish and Others

Karnataka High Court · (2015) 06 KAR CK 0249

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High Courts18 Jun 2015Dismissed

Venkatesh Vs Narayanappa and Others

Karnataka High Court · (2015) 06 KAR CK 0248

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High Courts18 Jun 2015Partly Allowed

ICICI Lombard General Insurance Company Ltd. Vs Nagarathna K. and Others

Karnataka High Court · (2015) 06 KAR CK 0247

Motor Vehicles Act, 1988 - Section 166

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High Courts18 Jun 2015Dismissed

Prakash and Others Vs Mangilal Choudary

Karnataka High Court · (2015) 06 KAR CK 0246

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High Courts18 Jun 2015Dismissed

Wilfred D'' Souza and Others Vs Lotus Shopping Centres Pvt. Ltd

Karnataka High Court · (2015) 06 KAR CK 0245

Arbitration and Conciliation Act, 1996 - Section 9Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Companies Act, 2013 - Section 241, 244, 430

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High Courts18 Jun 2015Allowed