High Courts23 Jun 2015Dismissed
Bheemanagouda Police Patil and Others Vs Laxmamma and Others
Karnataka High Court · (2015) 06 KAR CK 0260
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33Registration Act, 1908 - Section 17
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 489 of 2,398
High Courts23 Jun 2015Dismissed
Ravindra Vs Vimal and Others
Karnataka High Court · (2015) 06 KAR CK 0259
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, Order 23 Rule 3(A), Order 23 Rule 3A, Order 23 Rule 3-A, Order 41 Rule 1
High Courts23 Jun 2015Partly Allowed
Kumar Vs Lakshmi P. and Others
Karnataka High Court · (2015) 06 KAR CK 0258
High Courts23 Jun 2015Allowed
E. Ramakrishnaiah Vs State
Karnataka High Court · (2015) 06 KAR CK 0240
Criminal Procedure Code, 1973 (CrPC) - Section 482Karnataka Excise Act, 1965 - Section 13(2), 32, 34, 39, 41Penal Code, 1860 (IPC) - Section 420, 465, 468, 471
High Courts23 Jun 2015
Prabhakara Shetty and Others Vs State and Others
Karnataka High Court · (2015) 3 AKR 759 : (2015) 4 KCCR 4000
Criminal Procedure Code, 1973 (CrPC) - Section 228, 482Penal Code, 1860 (IPC) - Section 107, 306, 34
High Courts23 Jun 2015Allowed
U. Amarnath Shetty Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 AKR 567 : (2016) CriLJ 385
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 200, 201, 202, 203Penal Code, 1860 (IPC) - Section 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts23 Jun 2015Partly Allowed
D.M. Manjunatha Vs The Managing Partner, Bindu Enterprises and Others
Karnataka High Court · (2015) 06 KAR CK 0134
High Courts23 Jun 2015Partly Allowed
Muddu Rangaiah Vs The Special Land Acquisition Officer
Karnataka High Court · (2015) 06 KAR CK 0116
Constitution of India, 1950 - Article 300-ALand Acquisition Act, 1894 - Section 10, 18(1), 4(1), 6(1), 9
High Courts23 Jun 2015Dismissed
Ningamma and Others Vs P. Nagaraj and Others
Karnataka High Court · (2015) 06 KAR CK 0115
Evidence Act, 1872 - Section 32, 50Family Courts Act, 1984 - Section 19(1)Hindu Marriage Act, 1955 - Section 16
High Courts23 Jun 2015Dismissed
P. Shankar Vs D. Jayamma
Karnataka High Court · (2015) 06 KAR CK 0114
High Courts23 Jun 2015Dismissed
NGEF Ltd. Vs The Managing Director, Karnataka Power Transmission Corporation Limited
Karnataka High Court · (2015) ILR (Kar) 4505
High Courts23 Jun 2015Partly Allowed
Rammanna Vs Vinod and Others
Karnataka High Court · (2015) 06 KAR CK 0081
Criminal Procedure Code, 1973 (CrPC) - Section 173(1)
High Courts23 Jun 2015
State and Others Vs Moganna Shetty and Others
Karnataka High Court · (2015) 06 KAR CK 0080
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 307
High Courts23 Jun 2015
The Branch Manager, United India Insurance Co. Ltd. and Others Vs Krishna and Others
Karnataka High Court · (2015) 06 KAR CK 0069
High Courts23 Jun 2015Allowed
Lakshmama Vs Manju
Karnataka High Court · (2015) 6 KarLJ 134
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2)
High Courts23 Jun 2015Allowed
Shashi and Others Vs The State of Karnataka
Karnataka High Court · (2015) 06 KAR CK 0043
Penal Code, 1860 (IPC) - Section 109, 34, 376(2)(i), 506Protection of Children from Sexual Offences Act, 2012 - Section 10, 12, 14, 6, 8
High Courts23 Jun 2015Disposed Off
Maradeppa Tirakappa Muchatti Vs Deputy Commissioner, Haveri and Others
Karnataka High Court · (2015) 06 KAR CK 0038
Karnataka Land Revenue Act, 1964 - Section 128, 136(3)
High Courts23 Jun 2015Partly Allowed
K.B. Rajanna and Others Vs Harisha and Others
Karnataka High Court · (2015) 06 KAR CK 0015
Motor Vehicles Act, 1988 - Section 166
High Courts23 Jun 2015Disposed Off
Basheera Banu Khatib and Others Vs H.P. Shivaji and Others
Karnataka High Court · (2015) 06 KAR CK 0014
Criminal Procedure Code, 1973 (CrPC) - Section 166
High Courts22 Jun 2015Dismissed
A.M. Govindegowda Vs B.V. Ravi
Karnataka High Court · (2016) 1 AKR 211 : (2015) 5 KarLJ 472 : (2016) 2 RCR(Civil) 219 : (2016) 2 RCR(Criminal) 278
Negotiable Instruments Act, 1881 (NI) - Section 138, 139