High Courts25 Jun 2015Disposed off
C.S. Manjula Vs H.N. Krishna Shetty and Others
Karnataka High Court · (2016) 1 DMC 132 : (2015) 5 KarLJ 174
Criminal Procedure Code, 1973 (CrPC) - Section 125, 127
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 487 of 2,398
High Courts25 Jun 2015Partly Allowed
Manjunath Vs The State of Karnataka and Others
Karnataka High Court · (2015) 06 KAR CK 0263
Penal Code, 1860 (IPC) - Section 143, 144, 147, 148, 149
High Courts25 Jun 2015Dismissed
Girijawwa Vs Hanamappa
Karnataka High Court · (2015) 06 KAR CK 0150
Criminal Procedure Code, 1973 (CrPC) - Section 125Family Courts Act, 1984 - Section 19(4)
High Courts25 Jun 2015Dismissed
Javed Sayyed Vs Reshma and Others
Karnataka High Court · (2015) 06 KAR CK 0149
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts25 Jun 2015Dismissed
Gandhi Vs Parasappa and Others
Karnataka High Court · (2015) 06 KAR CK 0146
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 3, 151
High Courts25 Jun 2015Disposed off
Prakash Vs The State of Karnataka
Karnataka High Court · (2015) 06 KAR CK 0122
Criminal Procedure Code, 1973 (CrPC) - Section 340, 344, 344(1)Penal Code, 1860 (IPC) - Section 193Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts25 Jun 2015Dismissed
B.M. Umesh Vs S.B. Muniyappa
Karnataka High Court · (2015) 06 KAR CK 0109
Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts25 Jun 2015Partly Allowed
Basanagouda Vs Ajit C. George and Others
Karnataka High Court · (2015) 06 KAR CK 0084
Motor Vehicles Act, 1988 - Section 181, 3Penal Code, 1860 (IPC) - Section 279, 338
High Courts25 Jun 2015Dismissed
Sanna Nagappa Vs State of Karnataka and Others
Karnataka High Court · (2015) 06 KAR CK 0068
High Courts25 Jun 2015Allowed
K. Chandrasekhara Reddy and Others Vs K. Yerriswamy and Others
Karnataka High Court · (2015) 06 KAR CK 0067
High Courts25 Jun 2015Partly Allowed
Suresh Vs Global Logistics and Others
Karnataka High Court · (2015) 06 KAR CK 0064
Motor Vehicles Act, 1988 - Section 173(1)
High Courts25 Jun 2015
Dhariwal Industries Ltd. Vs Commr. of C. Ex., Cus. & S.T., Bangalore-III
Karnataka High Court · (2015) 325 ELT 532
Central Excises and Salt Act, 1944 - Section 9D
High Courts24 Jun 2015Allowed
Nazeer Sab and Others Vs State of Karnataka
Karnataka High Court · (2015) 3 AKR 786 : (2015) CriLJ 4439
Criminal Procedure Code, 1973 (CrPC) - Section 190, 200, 201, 202, 203Penal Code, 1860 (IPC) - Section 120(B), 406, 409, 420, 468
High Courts24 Jun 2015Allowed
Suryaprakash and Others Vs State and Others
Karnataka High Court · (2015) 3 AKR 537 : (2015) 4 KCCR 4012
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 149, 307, 323, 498-A
High Courts24 Jun 2015Disposed off
Bharat Timber and Construction Company Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 KarLJ 563
High Courts24 Jun 2015
Commissioner of Customs and Service Tax Vs SDV International Logistics Ltd.
Karnataka High Court · (2015) 325 ELT 84 : (2016) 36 GSTR 133
Penal Code, 1860 (IPC) - Section 120B, 419, 420, 468, 471
High Courts24 Jun 2015Allowed
Savithramma and Others Vs The Deputy Commissioner, Mysore District and Others
Karnataka High Court · (2015) 4 KarLJ 682
Karnataka Land Reforms Act, 1961 - Section 48-AKarnataka Land Revenue Act, 1964 - Section 95, 96
High Courts24 Jun 2015Dismissed
Hemaraddi Vs Yallawwa and Others
Karnataka High Court · (2015) 06 KAR CK 0289
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts24 Jun 2015Partly Allowed
Rajamma and Others Vs Techser Power Solution Pvt. Ltd. and Others
Karnataka High Court · (2015) 06 KAR CK 0288
Motor Vehicles Act, 1988 - Section 166
High Courts24 Jun 2015Partly Allowed
Chandramohan Vs Bharathi Exa General Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 06 KAR CK 0287
Motor Vehicles Act, 1988 - Section 166