High Courts30 Jun 2015Allowed
S.R. Narasimha Murthy and Others Vs Habibulla V.A.
Karnataka High Court · (2015) 06 KAR CK 0148
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Transfer of Property Act, 1882 - Section 52
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 485 of 2,398
High Courts30 Jun 2015
The Director of Census Operations Government of India Ministry of Home Affairs and Others Vs B.S. Siddamadaiah and Others
Karnataka High Court · (2015) 06 KAR CK 0092
High Courts30 Jun 2015Dismissed
Annapurnamma Vs Sarojamma
Karnataka High Court · (2015) 4 AKR 505 : (2015) ILR (Kar) 4308 : (2015) 4 KCCR 3902
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 8, Order 8 Rule 7
High Courts30 Jun 2015Dismissed
M.S. Ananda Kumar Vs Jayamma
Karnataka High Court · (2015) 4 AKR 85
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 227
High Courts30 Jun 2015Dismissed
M.R. Chinnappa Vs Subramanya and Others
Karnataka High Court · (2015) 06 KAR CK 0051
High Courts30 Jun 2015Dismissed
Vidya Raikar and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) ILR Kar 3650
Road Transport Corporations Act, 1950 - Section 45
High Courts30 Jun 2015Dismissed
Ramappa Basappa Bhosle Vs Ishwarappa and Others
Karnataka High Court · (2015) 06 KAR CK 0019
Hindu Succession Act, 1956 - Section 14Specific Relief Act, 1963 - Section 16(c), 20Transfer of Property Act, 1882 - Section 53A, 53-A
High Courts30 Jun 2015
A. Shanmugam Naidu and Others Vs Mayan Kutty and Others
Karnataka High Court · (2015) 06 KAR CK 0012
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9Constitution of India, 1950 - Article 227
High Courts30 Jun 2015Allowed
Yamanurappa and Others Vs Syed Sab
Karnataka High Court · (2015) 06 KAR CK 0011
Civil Procedure Code, 1908 (CPC) - Section 35Limitation Act, 1963 - Section 5
High Courts29 Jun 2015Allowed
Yashoda Vs Secretary (Home Department) and Others
Karnataka High Court · (2015) 4 AKR 620 : (2016) CriLJ 397 : (2015) ILR (Kar) 4441 : (2015) 5 KarLJ 47
Constitution of India, 1950 - Article 22(4), 22(7)
High Courts29 Jun 2015Partly Allowed
Nagamma and Others Vs The State of Karnataka
Karnataka High Court · (2015) 06 KAR CK 0153
Dowry Prohibition Act, 1961 - Section 4Evidence Act, 1872 - Section 32, 32(1)Penal Code, 1860 (IPC) - Section 302, 304B, 498A
High Courts29 Jun 2015Partly Allowed
Annabel Builders Developers Private Limited and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) ILR Kar 3344
Karnataka Town and Country Planning Act, 1961 - Section 76-M
High Courts29 Jun 2015Dismissed
Krishna S. Narasingh Sherkhane Vs Doddawwa and Others
Karnataka High Court · (2015) 06 KAR CK 0093
High Courts29 Jun 2015Allowed
B.C. Narayanaswamy and Others Vs Makbulunnisa and Others
Karnataka High Court · (2015) 4 AKR 566 : (2015) ILR Kar 4185
Karnataka Stamp Act, 1957 - Section 33, 34, 5Stamp Act, 1899 - Section 33, 35, 38
High Courts29 Jun 2015Dismissed
S. Gullaiah Vs The Registrar, State by Lokayuktha Police
Karnataka High Court · (2015) 06 KAR CK 0063
Constitution of India, 1950 - Article 226Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts29 Jun 2015
Bajaj Allianz General Insurance Co. Ltd. and Others Vs Anji and Others
Karnataka High Court · (2015) 06 KAR CK 0062
High Courts29 Jun 2015Partly Allowed
P. Prabhakar Vs Universal Sompo General Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 06 KAR CK 0052
Motor Vehicles Act, 1988 - Section 166
High Courts29 Jun 2015Allowed
Ashok P. Shah Vs Pullicar Mills Ltd.
Karnataka High Court · (2015) 4 AKR 564
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 1, Order 37 Rule 2, Order 37 Rule 37, Order 7 Rule 10, 151
High Courts26 Jun 2015Dismissed
State Bank of Mysore Vs Venkangouda Tippanagowda Patil and Others
Karnataka High Court · (2015) 3 AKR 783 : (2015) 4 KCCR 4010
High Courts26 Jun 2015Dismissed
Shashank Shekhar Kunungo and Others Vs State of Karnataka
Karnataka High Court · (2015) 06 KAR CK 0283
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120, 120-B, 347, 364-A, 397