COURT ARCHIVE

Karnataka High Court judgments

47,957 judgments · page 483 of 2,398

High Courts02 Jul 2015Dismissed

M.V. Perumal and Others Vs A. Vijay Kumar and Others

Karnataka High Court · (2015) ILR (Kar) 4735

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 10, Order 21 Rule 21, Order 21 Rule 22, Order 21 Rule 23, Order 21 Rule 54

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High Courts02 Jul 2015Allowed

Circutor Energy Management India Private Ltd. Vs Cipsa Tec India Private Limited and Others

Karnataka High Court · (2015) 07 KAR CK 0115

Civil Procedure Code, 1908 (CPC) - Order 37 Rule 1, Order 37 Rule 2, Order 37 Rule 3, Order 37 Rule 3(5), Order 37 Rule 37

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High Courts02 Jul 2015Allowed

Nagaraj and Others Vs State

Karnataka High Court · (2015) 07 KAR CK 0113

Bonded Labour System Abolition Act, 1976 - Section 16, 17, 18Child Labour (Prohibition and Regulation) Act, 1986 - Section 14Criminal Procedure Code, 1973 (CrPC) - Section 161, 438

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High Courts02 Jul 2015Dismissed

Muni Reddy and Others Vs The State of Karnataka and Others

Karnataka High Court · (2015) 07 KAR CK 0100

Constitution of India, 1950 - Article 226Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24, 24(2)

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High Courts02 Jul 2015

Lakshmi Enterprises Vs The Income Tax Officer

Karnataka High Court · (2015) 07 KAR CK 0094

Income Tax Act, 1961 - Section 131, 143(2)

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High Courts02 Jul 2015Dismissed

C. Chinnappa and Others Vs H.N. Bhavani Natesh and Others

Karnataka High Court · (2015) 07 KAR CK 0092

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 100, Order 21 Rule 99Constitution of India, 1950 - Article 227Karnataka Stamp Act, 1957 - Section 31, 32, 32(2), 32(3), 45-A

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High Courts02 Jul 2015Dismissed

K.V.G. Dental College and Hospital and Others Vs State of Karnataka and Others

Karnataka High Court · (2015) ILR Kar 3569

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High Courts02 Jul 2015Allowed

The Branch Manager National Insurance Co. Ltd. Vs Lakshmi Narasimaiah and Others

Karnataka High Court · (2015) 07 KAR CK 0084

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High Courts02 Jul 2015Partly Allowed

National Insurance Co. Ltd. Vs Ayyanagouda and Others

Karnataka High Court · (2015) 07 KAR CK 0083

Workmens Compensation Act, 1923 - Section 4(1)(c)

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High Courts02 Jul 2015Partly Allowed

Kullegowda and Others Vs Azeez Khan B.H. and Others

Karnataka High Court · (2015) 07 KAR CK 0082

Motor Vehicles Act, 1988 - Section 166

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High Courts02 Jul 2015Allowed

K. Kashinatha Rao and Others Vs K. Gayathri and Others

Karnataka High Court · (2015) 07 KAR CK 0006

Hindu Marriage Act, 1955 - Section 16(3)Hindu Succession Act, 1956 - Section 6

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High Courts01 Jul 2015Disposed off

M. Rajendra Kumar Sharma Vs State of Karnataka and Others

Karnataka High Court · (2015) 3 AKR 785 : (2015) CriLJ 4438

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High Courts01 Jul 2015Allowed

Eshwari Developers Vs Sadashivareddy and Others

Karnataka High Court · AIR 2015 Kar 171

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High Courts01 Jul 2015Dismissed

S. Lakshmikanth Vs The Managing Director, K.S.R.T.C. and Others

Karnataka High Court · (2015) 3 KCCR 2463

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High Courts01 Jul 2015

N. Govindaraju Vs Income Tax Officer, Ward 8(2) and Others

Karnataka High Court · (2015) 280 CTR 316 : (2015) 377 ITR 243 : (2015) 233 TAXMAN 376

Income Tax Act, 1961 - Section 139, 140A, 143, 143(1), 144

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High Courts01 Jul 2015

Vikas Kumar Vs State of Karnataka

Karnataka High Court · (2015) 4 KarLJ 604

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 376, 417, 420, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)

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High Courts01 Jul 2015Allowed

Manjunath Vs State of Karnataka

Karnataka High Court · (2015) 4 KarLJ 597

Child Marriage Restraint Act, 1929 - Section 11, 9Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 363

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High Courts01 Jul 2015Allowed

Samiulla Khan Vs State

Karnataka High Court · (2015) 4 KarLJ 594

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120-B, 363, 368, 395, 414

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High Courts01 Jul 2015Allowed

N.G. Hiriyanna Vs Lakshmamma and Others

Karnataka High Court · (2015) 07 KAR CK 0105

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High Courts01 Jul 2015Allowed

Poornima R. Shenoy and Others Vs Vinaya Pai and Others

Karnataka High Court · (2015) 3 AKR 792 : (2015) 5 KarLJ 391 : (2015) 4 KCCR 3995

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 18, Order 43 Rule 1, Order 9 Rule 13, Order 9 Rule 9, 54Constitution of India, 1950 - Article 226, 227Limitation Act, 1963 - Section 5

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