High Courts03 Jul 2015Partly Allowed
Sadanand Vs United India Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 07 KAR CK 0150
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 482 of 2,398
High Courts03 Jul 2015Partly Allowed
C. Sharadamma and Others Vs G. Shivashankar and Others
Karnataka High Court · (2015) 07 KAR CK 0123
Motor Vehicles Act, 1988 - Section 166
High Courts03 Jul 2015Allowed
Oriental Insurance Company Limited Vs A. Nagaraj and Others
Karnataka High Court · (2015) 07 KAR CK 0116
High Courts03 Jul 2015Dismissed
A.K. Jeelani and Others Vs Akkayamma and Others
Karnataka High Court · (2015) 07 KAR CK 0114
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 2, Order 23 Rule 3(3), 115Limitation Act, 1963 - Section 14
High Courts03 Jul 2015Dismissed
Venkatesh Vs State
Karnataka High Court · (2015) 07 KAR CK 0104
Penal Code, 1860 (IPC) - Section 300, 302
High Courts03 Jul 2015Dismissed
State Vs Sharada
Karnataka High Court · (2015) 07 KAR CK 0103
Penal Code, 1860 (IPC) - Section 302
High Courts03 Jul 2015Dismissed
Chandrayya Vs The State
Karnataka High Court · (2015) 07 KAR CK 0101
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304(2), 307, 323, 498A
High Courts03 Jul 2015Partly Allowed
Nagamma and Others Vs Ameer Ahemed and Others
Karnataka High Court · (2015) 4 AKR 39
Motor Vehicles Act, 1988 - Section 166
High Courts03 Jul 2015Disposed off
Gubbi Nanjundeshwara Guddagadu Vs The Secretary, Department of Revenue, Government of Karnataka and Others
Karnataka High Court · (2015) 07 KAR CK 0095
Karnataka Land Revenue Act, 1964 - Section 104, 71
High Courts03 Jul 2015Dismissed
Vinod G. and Others Vs Jijabai
Karnataka High Court · (2015) 4 AKR 554
Civil Procedure Code, 1908 (CPC) - Section 115Karnataka Rent Act, 1999 - Section 27(2)(a), 27(2)(r), 29(1), 3(e), 43Transfer of Property Act, 1882 - Section 109
High Courts03 Jul 2015
K.S. Venkatesh Vs The Deputy Commissioner of Income Tax, Central Circle-1(3)
Karnataka High Court · (2015) 07 KAR CK 0073
Constitution of India, 1950 - Article 226Income Tax Act, 1922 - Section 17(1)Income Tax Act, 1961 - Section 1(a)(2), 143, 143(2), 143(3), 154
High Courts03 Jul 2015Allowed
G. Ramakrishnan Vs The Executive Director and Reviewing Authority, Mumbai and Others
Karnataka High Court · (2015) 4 AKR 485
Constitution of India, 1950 - Article 226
High Courts02 Jul 2015Allowed
Rockline Bar and Restaurant Vs The State of Karnataka and Others
Karnataka High Court · (2015) ILR (Kar) 4437 : (2015) 3 KCCR 2853
High Courts02 Jul 2015Dismissed
M. Shobha Vs M. Dinesh and Others
Karnataka High Court · (2015) 07 KAR CK 0169
Evidence Act, 1872 - Section 68Hindu Succession Act, 1956 - Section 31, 6Transfer of Property Act, 1882 - Section 122, 123
High Courts02 Jul 2015Disposed off
Krishnadevaraya Vs Gulabi Devi and Others
Karnataka High Court · (2015) 07 KAR CK 0166
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, 151
High Courts02 Jul 2015
State of Karnataka Vs Manjunath and Others
Karnataka High Court · (2015) 07 KAR CK 0148
Penal Code, 1860 (IPC) - Section 307, 320, 324, 326, 34
High Courts02 Jul 2015
Madras Cements Limited Vs The Additional Commissioner of Central Excise and Others
Karnataka High Court · (2016) 53 GST 441 : (2015) 40 STR 645
High Courts02 Jul 2015Dismissed
Prakash S. Ramdurg Vs The Deputy General Manager (P) Syndicate Bank Head Office and Others
Karnataka High Court · (2015) 07 KAR CK 0128
High Courts02 Jul 2015Dismissed
H.D. Bagewadi Vs The Senior Divisional Controller, North West Karnataka Road Transport Corporation
Karnataka High Court · (2015) 07 KAR CK 0127
Industrial Disputes Act, 1947 - Section 10(4)(A)
High Courts02 Jul 2015Dismissed
Syed Asadulla Vs Khaleelulla Khan
Karnataka High Court · (2015) 07 KAR CK 0126
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27