COURT ARCHIVE

Karnataka High Court judgments

47,957 judgments · page 484 of 2,398

High Courts01 Jul 2015

Classic Infracon Bangalore Private Limited Vs UPLUS Batteries Pvt. Ltd.

Karnataka High Court · (2015) 4 AKR 37 : (2015) 5 KarLJ 509

Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 26 Rule 10, Order 6 Rule 17Constitution of India, 1950 - Article 227

High Courts01 Jul 2015Partly Allowed

Rehana Easmin and Others Vs The Managing Director, APSRTC and Others

Karnataka High Court · (2015) 07 KAR CK 0091

Motor Vehicles Act, 1988 - Section 166

High Courts01 Jul 2015Partly Allowed

B.R. Darshan Vs The Managing Director, B.M.T.C. and Others

Karnataka High Court · (2015) 07 KAR CK 0090

Motor Vehicles Act, 1988 - Section 166

High Courts01 Jul 2015Dismissed

Santosh and Others Vs The State of Karnataka

Karnataka High Court · (2015) 07 KAR CK 0089

High Courts01 Jul 2015Dismissed

Nemarajanaik K. Vs Bheemanaik LBP and Others

Karnataka High Court · (2015) 4 KarLJ 676

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 16Representation of the People Act, 1951 - Section 100, 100(1)(d)(iii), 100(1)(d)(iv), 81, 83

High Courts01 Jul 2015Dismissed

H.M. Kumar and Others Vs State of Karnataka and Others

Karnataka High Court · (2015) 07 KAR CK 0086

Constitution of India, 1950 - Article 226, 227

High Courts01 Jul 2015Dismissed

Chanappa Vs The State of Karnataka

Karnataka High Court · (2015) 4 AKR 86 : (2015) 4 KarLJ 575

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106, 27Penal Code, 1860 (IPC) - Section 201, 300, 302, 498A

High Courts01 Jul 2015Dismissed

Ganganagouda and Others Vs Shankaragoud and Others

Karnataka High Court · (2015) 07 KAR CK 0067

High Courts01 Jul 2015Dismissed

H.N. Nagaraju Vs S. Shankara and Others

Karnataka High Court · (2015) 07 KAR CK 0066

High Courts01 Jul 2015Partly Allowed

D.P. Papegowda and Others Vs Mahesha C. and Others

Karnataka High Court · (2015) 07 KAR CK 0065

Motor Vehicles Act, 1988 - Section 166

High Courts01 Jul 2015Allowed

Seema and Others Vs Pramila and Others

Karnataka High Court · (2015) 4 AKR 447

Criminal Procedure Code, 1973 (CrPC) - Section 125, 482

High Courts01 Jul 2015

Govind and Others Vs The State of Karnataka

Karnataka High Court · (2015) 07 KAR CK 0030

Criminal Procedure Code, 1973 (CrPC) - Section 300, 438, 439Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 302

High Courts01 Jul 2015

Vani Vs Royal Sundaram Allianz General Insurance Co. Ltd. and Others

Karnataka High Court · (2015) 07 KAR CK 0029

Motor Vehicles Act, 1988 - Section 166

High Courts01 Jul 2015Dismissed

Devamma and Others Vs Sumithra and Others

Karnataka High Court · (2015) 07 KAR CK 0020

High Courts01 Jul 2015Dismissed

B. Kanyakumari Vs P. Leelavathamma and Others

Karnataka High Court · (2015) 07 KAR CK 0019

Civil Procedure Code, 1908 (CPC) - Section 17

High Courts01 Jul 2015Dismissed

Sabbu Sunil Vs Channa Vardhini

Karnataka High Court · (2015) 07 KAR CK 0005

Criminal Procedure Code, 1973 (CrPC) - Section 125Family Courts Act, 1984 - Section 19(4)

High Courts30 Jun 2015Dismissed

Bapuji House Building Co-operative Vs V.C. Reddappa Chetty and Others

Karnataka High Court · (2015) 5 KarLJ 56

Civil Procedure Code, 1908 (CPC) - Order 26 Rule 26, Order 7 Rule 11, Order 7 Rule 11(d)Constitution of India, 1950 - Article 227Contract Act, 1872 - Section 201, 202

High Courts30 Jun 2015Dismissed

Chikkavenkatarayappa and Others Vs Muddappa and Others

Karnataka High Court · (2016) 1 AKR 138 : (2015) ILR Kar 3583

Civil Procedure Code, 1908 (CPC) - Section 100Karnataka Land Reforms Act, 1961 - Section 24, 44, 45, 48A, 49

High Courts30 Jun 2015Dismissed

Nagaraj Rao Vs The State of Karnataka and Others

Karnataka High Court · (2015) 06 KAR CK 0290

Karnataka Industrial Areas Development Act, 1966 - Section 28(2), 29, 29(2), 30Karnataka Land Revenue Act, 1964 - Section 127, 128, 129Land Acquisition Act, 1894 - Section 18

High Courts30 Jun 2015Dismissed

Muniraju and Others Vs T.H. Ravikumar and Others

Karnataka High Court · (2015) 06 KAR CK 0285